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SOA National Institute of Law, Siksha 'O' Anusandhan University - Admission 2024

Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.), 3 year LL.B. (Hons.) and 1 year LL.M. programme at SOA National Institute of Law, Siksha 'O' Anusandhan University for the academic year 2024-25.

Courses Offered:

  • B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • LL.B. (Hons.) - 3 year Programme
  • LL.M. - 1 year Programme

Eligibility:

B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.) - 5 year Integrated Programme:

  • Candidate shall have passed 10+2 or equivalent in any stream with at least 45% marks. Relaxable to 40% in case of SC/ST and 42% in case OBC. There is no upper age limit at present, however it is subjected to the decision of the Hon'ble Supreme Court of India and BCI notification in this regard.
  • CLAT / LSAT qualified candidates are exempted from the entrance test, but they have to fill up the form.

LL.B. (Hons.) - 3 year Programme:

  • Candidate shall have passed the +3 or equivalent in any stream with at least 45% marks. Relaxable to 40% in case of SC/ST and 42% in case OBC.
  • There is no upper age limit at present, however it is subjected to the decision of the Hon'ble Supreme Court of India and BCI notification in this regard.

LL.M. - 1 year Programme:

  • Candidate shall have passed Bachelor degree in Law or studied Integrated Law courses or equivalent thereof, from any recognized university.
  • CLAT / LSAT qualified candidates are exempted from the entrance test, but they have to fill up the form.

Admission Procedure:

  • All students are required to apply & appear for Siksha O Anusandhan Admissions Test (SAAT) or equivalent qualifying exam(s).
  • Separate merit list for all qualifying candidates shall be prepared on the basis of SAAT.
  • In addition, separate merit lists will also be drawn for candidates qualifying under each of the reservation categories. Each qualified candidate shall be given a rank card.
  • The reservations shall be followed as per the reservation policy mentioned in the Reservation Policy Document.
  • Online / Offline counseling will be done based on the merit and preference of the candidate. The detailed processes and schedule will be notified after the ranks are published.
  • During final admission (dates to be notified after online / offline counseling), all certificates in original will be verified. For records of the Institutes, two sets of attested copies of the certificates and mark sheets etc. will be collected.
  • A candidate selected through the counseling for a course is admitted and registered as a student of SOA Deemed to be University automatically.

Note: At any time during the course of study, if it is found that the student is not satisfying the minimum eligibility criteria for admission into a particular course as prescribed by the SAAT information brochure and rules laid down by other statutory bodies, the candidate's admission will be cancelled. He/She cannot claim the same in court of law. Hence, candidates are requested to make sure that they fulfill all the criteria before seeking admission.

Online Application Form:
https://www.admission.soa.ac.in/clat-2024-choice-form

Contact:
Dr. Sasanka Choudhury
Phone: +91 82605 01302

Dr. Hemanta K Palo
Phone: +91 82605 01309

Dr. Asit Kumar Subudhi
Phone: +91 63716 34669

Dr. Santanu Kumar Sahoo
Phone: +91 82605 01306

Siksha 'O' Anusandhan University
J-15 Khandagiri, Bhubaneswar - 751030
Odisha, India
Email: saat2024@soa.ac.in
Website: https://www.admission.soa.ac.in


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