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School of Law, Christ University - Admission 2024

Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.), 1 year LL.M. and Ph.D. in Law programme at School of Law, Christ University for the academic year 2024-25.

Courses Offered:

  • B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • LL.M.(Constitutional and Administrative Law) - 1 year Programme
  • LL.M.(Corporate and Commercial Law) - 1 year Programme
  • LL.M.(Intellectual Property and Trade Law) - 1 year Programme
  • Ph.D. in Law - Programme

Pune Lavasa Campus:

  • B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • LL.M.(Corporate and Commercial Law) - 1 year Programme
  • LL.M.(Intellectual Property and Trade Law) - 1 year Programme
  • Ph.D. in Law - Programme

Delhi NCR off Campus:

  • B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • LL.M.(Corporate and Commercial Law) - 1 year Programme
  • LL.M.(Constitutional and Administrative) - 1 year Programme
  • Ph.D. in Law - Programme

Eligibility:

B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.) - 5 year Integrated Programme:

  • Eligibility for the programme is a pass at the +2 level (Karnataka PUC / ISC / CBSE / NIOS / State Boards) in any stream with minimum of 45% (Humanities, Social Sciences, Commerce & Management, Sciences) from any recognised Board in India.
  • Candidates writing the +2 examinations in March-May 2024 may apply with their class X and XI marks.
  • Students pursuing International curriculum must note that eligibility is according to AIU stipulations:
  • Applicants pursuing IB curriculum must have 3 HL and 3 SL with 24 credits.
  • Applicants pursuing GCE / Edexcel must have a minimum of 3 A levels with a grade not less than C.

LL.M. - 1 year Programme:

  • Candidates who have passed an Undergraduate degree LLB (3 or 5 year courses) with a minimum aggregate of 50% and above, from any recognised University in India or abroad recognised by UGC / AIU, are eligible to apply.
  • Students appearing for their final degree examinations in March-June 2024 are also eligible to apply (Applicants who are in the last year of their studies in LLB (3 or 5 year courses) should have secured 50% or above aggregate in all the Semesters / Years of Undergraduate Examinations conducted so far).
  • Students pursuing an International curriculum must note that eligibility is according to AIU stipulations.

Ph.D. in Law - Programme:

Eligibility Criteria Click the link below:

  • https://christuniversity.in/view-center-pdf/elligibility-of-the-phd-programme
  • Students who have completed their post-graduation from an international university must submit an equivalency certificate from the Association of Indian Universities (AIU).

Registration Fees:
Admission Registration fee of INR 5000/- (Non-Refundable).

Registration Form:
https://espro.christuniversity.in/Application/

Contact:
Office of Admissions
CHRIST (Deemed to be University),
Dharmaram College Post, Hosur Road,
Bengaluru - 560029, Karnataka, India
Phone: +91 804012 9100/ 9600
Fax: 080-40129000
Email: mail@christuniversity.in
Website: http://www.christuniversity.in


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