Lloyd Law College - Admission 2024
Applications are invited from eligible candidates for admission to 5 year Integrated B.A. LL.B.,3 year LL.B. and 2 year LL.M programme at Lloyd Law College for the academic year 2024-25.
Courses Offered:
- B.A. LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
- LL.M. - 2 year Programme
Eligibility:
B.A. LL.B. - 5 year Integrated Programme:
- Have passed Senior School Certificate Examination (10+2 System) or equivalent Examination with at least 45% marks in aggregate for General Category & 40% marks in aggregate for SC/ST Category.
- No Age Limit (C.C.S. University and Bar Council of India norms).
- Candidates appearing/appeared for the Annual Examination in March/April are also eligible to apply.
Note: All the above mentioned rules & regulation are subject to C.C.S. University and Bar Council of India.
Intake:
- Total Seats: 240 (two hundred and forty only).
- 180 students are selected on the basis of their performance/merit in Lloyd Entrance Test 'LET' followed by Personal Interview.
- 60 seats are reserved for students who have performed well in CLAT, followed by Personal Interview taken by Lloyd Law College.
Admission Process:
Admission to B.A. LL.B. is made through screening at three levels which are as follows:
- Entrance Test LET / CLAT
- Personal Interview
- Merit
Selection for 60 seats
- Entrance Test CLAT
- Personal Interview
- Merit
LL.B. - 3 year Programme:
- Have passed Graduation(10+2+3 pattern) in any discipline from a recognized College/University, having secured minimum 45% marks in aggregate for general category and 40% marks in aggregate for SC/ST category.
- Candidates appearing/appeared for the Annual Examination in March/April and those appearing in semester examinations in May-June are also eligible to apply.
- The admissions will take place as per C.C.S. University and Bar Council of India norms).
Note: All the above mentioned rules & regulation are subject to C.C.S. University and Bar Council of India.
Intake:
Total Seats: 300 seats
Admission Process:
Admission to LL.B. is made through screening which are as follows:
- Entrance Test LET
- Personal Interview
LL.M. - 2 year Programme:
- The candidate must have passed the qualifying exam, i.e., LL.B. (03 Years) / BA.LL.B. (05 Years) / B.Com.LL.B. (05 Years) / B.B.A.LL.B. (05 Years) / B.Sc.LL.B. (05 Years) / Bed.LL.B. (05 Years) (or an equivalent program approved by the BCI), with a minimum of 50% marks or an equivalent CGPA Score from any college/institute/university approved by the BCI.
- The candidate must have applied for the LL.M. program through the Online Registration Process with the CCS University.
- The candidate must have appeared and is selected in the merit list of the LL.M. Entrance Test for the Admission Session 2024-25 in the CCS University.
- The candidate must submit two Letters of Recommendation (LOR) from academia/institutes/judiciary/employers. Out of the two LORs, at least one should be from the institute where the candidate has completed the qualifying examination (LL.B./BA.LL.B./B.Com.LL.B./B.B.A.LL.B., etc.).
- In addition to qualifying the entrance test conducted by CCS University, the candidate shall also have to participate in a Personal Interview Process to be conducted by the Lloyd Law College.
- Only after being selected through all the all the above procedures, the applicant will be provided an offer of admission to Lloyd Law College.
Online Registration:
https://let.lloydlawcollege.edu.in/
Contact:
Lloyd Law College
Plot No. 11, Knowledge Park II,
Greater Noida, Uttar Pradesh - 201306
Phone: +91-8262940940, +91-8800621117
Email: admissions@lloydlawcollege.edu.in, contact@lloydlawcollege.edu.in
Website: https://lloydlawcollege.edu.in/