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School of Legal Studies, REVA University - Admission 2024

Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B. (Hons.), B.B.A. LL.B. (Hons.), 1 year LL.M. and 3 year Ph.D. programme at School of Legal Studies, REVA University for the academic year 2024-25.

Courses Offered:

  • B.A. LL.B.(Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • LL.M. - 1 year Programme
    • Business and Corporate Law
    • Criminal Law
  • Ph.D. in Legal Studies - 3 year Programme

Eligibility:

B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.) - 5 year Integrated Programme:

  • Pass in PUC or Senior Secondary School course ('+2') or equivalent (such as 11+1, 'A' level in Senior School Leaving certificate course) from a recognized University of India or outside or from a Senior Secondary Board or equivalent, constituted or recognized by the Union or by a State Government securing in the aggregate, marks not less than 45% (40% in case of SC/ST) 42% in case of OBC) of the total marks.

Note: Candidates who have obtained 10 + 2 or graduation/post-graduation through open universities system directly without having any basic qualification for pursuing such studies are not eligible for admission in the law courses B.A., LL.B (HONS.), B.B.A., LL.B (HONS) candidates having possessed job oriented course and diploma course are not eligible to seek admission to law courses. Admission is based on CLAT/LSAT/REVACLAT.

Good score in REVA University Common Law Aptitude Test (REVA CLAT) or CLAT or any other equivalent examination conducted by recognized Institute / Agency.

LL.M. - 1 year Programme:

  • 3 years/5years Degree in Law from recognized university/ institution with minimum 50% (45% in case of SC/ST) marks in aggregate from any recognized University / Institution. Admission is based on CLAT/LSAT.

Ph.D. in Legal Studies - 3 year Programme:

  • Candidates for admission to the Ph. D programme shall have a Master's degree or a professional degree declared equivalent to the Master's degree by the corresponding statutory regulatory body, with at least 55% marks in aggregate or its equivalent grade 'B' in the UGC 7-point scale (or an equivalent grade in a point scale) or an equivalent degree from a foreign educational Institution accredited by the approved assessment and accreditation agency.
  • Candidates who have cleared the M. Phil course work with at least 55% marks in aggregate or its equivalent grade 'B' in the UGC 7-point scale (or an equivalent grade in a point scale) and successfully completed the M. Phil. Degree
  • A relaxation of 5% of marks, from 55% to 50%, or an equivalent relaxation of grade, is allowed for those belonging to SC / ST / OBC (non-creamy layer) / differently-abled and other categories of candidates

Application Fees:
Application forms can be obtained, filled-in and submitted either through Online Mode or Offline Mode (Office of Admissions, REVA University) against a payment of INR 500 or INR 1000.

Online Application Form:
https://www.reva.edu.in/new-admissions/

Contact:
REVA University
Rukmini Knowledge Park.
Kattigenahalli, Yelahanka,
Bangalore - 560064, Karnataka
Phone: +91-9021190211, +91-8046966966
Email: admissions@reva.edu.in, reva.cet@reva.edu.in
Website: https://www.reva.edu.in/


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