Bharati Vidyapeeth (Deemed to be University) New Law College, Pune - Admission 2024
Applications are invited from eligible candidates for admission to 5 year Integrated B.A. LL.B. / B.B.A. LL.B., 3 year LL.B., 2 year LL.M. and 3 / 5 year Ph.D. in Law programme at Bharati Vidyapeeth (Deemed to be University) New Law College, Pune for the academic year 2024-25.
Courses Offered:
- B.A. LL.B. - 5 year Integrated Programme
- B.B.A. LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
- LL.M. - 2 year Programme
- Ph.D. Law - 3 / 5 year Programme
Eligibility:
B.A. LL.B. / B.B.A. LL.B. - 5 year Integrated Programme:
- Students should have qualified 10+2 (or equivalent) examination.
- General category students should have secured 45% marks in the qualifying examination. For SC/ST/ students, the minimum marks to be secured is 40%.
- The maximum age for admissions is 20 years (General Category) or 22 years (SC/ST/OBC Category).
LL.B. - 3 year Programme:
- Students should have passed the Bachelor's Degree in any of the faculties of any recognized University or any equivalent recognized examination.
- General category students should have secured 45% marks in the qualifying examination. For SC/ST candidates, the qualifying marks is 40%.
- For admissions, the maximum age limit is 30 years (General Category) or 35 years (SC/ST/OBC Category).
LL.M. - 2 year Programme:
- The students should have obtained an LL.B. degree from any University recognized by UGC.
- Should have secured at least 50% marks or equivalent grade.
Ph.D. Law - 3 / 5 year Programme:
- Students should have a Master's Degree in Law (or equivalent degree).
- For admissions, the students will be required to write a research proposal and a personal statement.
Admission Process:
Admissions to various programmes are through merit obtained at the University's entrance test and the minimum eligibility conditions.
- A candidate has to apply for the entrance test by registering online at the University's web portal. Once the candidate registers, they will have to appear for the entrance test as per the CET schedule. The result will be declared as per the schedule and based on the merit obtained and subject to meeting the minimum eligibility conditions, the candidate will be provisionally admitted to the programme after paying the requisite yearly tuition fee.
Application Form:
https://www.bvuniversity.edu.in/admission-enquiry
Contact:
Bharati Vidhyapeeth University's New Law College
Educational Complex,
Erandwane, Paud Road,
Pune - 411038
Maharashtra, India
Phone: 020-25444616, 020-25455854, 020-24407131/32
Email: cet@bharatividyapeeth.edu, newlawcollege@yahoo.co.in
Website: https://www.bvuniversity.edu.in/nlcpune