Asian Law College - Admission 2024
Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B. and 3 year LL.B. programme at Asian Law College for the academic year 2024-25.
Courses Offered:
- B.A. LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
Eligibility:
B.A. LL.B. - 5 year integrated programme:
- The student should have passed senior secondary school examination or an examination equivalent thereto, securing not less than 45% (40% in the case of SC/ST U.P. Domicile) in aggregate.
- The students should be appearing or have appeared for the annual examinations in March/April of the current academic year.
Note:
- The afore-mentioned rules are subject to the guidelines issued by CCS University and Bar Council of India.
- The College reserves the right to cancel the admission of any student in accordance with the rules and regulations.
- Students who fail to clear the qualifying examination (ALCAT) will not be considered eligible for admission in this course.
LL.B. - 3 year programme:
A student shall be eligible for admission for LL.B. (3 years) Degree Course in Law if he/she has graduated in any discipline of knowledge from a University established by an Act of Parliament or by State Legislature or an equivalent national institute recognized as a Deemed University or a Foreign University recognized as equivalent to the status of an Indian University by an authority competent to declare equivalent provided that:
- Such student must have obtained minimum 45% marks in the aggregate in the qualifying 3-year bachelor's degree examinations.
- Candidates belonging to scheduled caste, scheduled tribe or other backward classes shall be eligible to apply if they secure at least 40 % marks in the said qualifying examination.
Note:
- The aforementioned rules are subject to the guidelines issued by CCS University and the Bar Council of India.
- The College reserves the right to cancel the admission of any student in accordance with the rules.
Selection Process:
The CCS University Form has to be filled in and submitted to the institute. The institute will shortlist the candidates and process a Merit List on the basis of the overall performance of candidate who shall be allotted seats on the basis of merit.
Application Fee:
The prospectus and the application form may be obtained from the Admission Office on Payment of Rs. 1000/-
Online Application Form:
https://alc.edu.in/online-application-form/
Contact:
Asian Law College
Plot A2, Block C,
Sector 125 Noida - 201303,
Delhi NCR, India
Phone: +91-9650407207, +91-9205579429
Email: info@alc.edu.in
Website: https://alc.edu.in