Kirit P. Mehta School of Law, SVKM'S NMIMS University - Admission 2024
Applications are invited from eligible candidates for admission to 5 year integrated B.B.A. LL.B. (Hons.), B.A. LL.B. (Hons.), 1 year LL.M. and 3 year Ph.D. in Law programme at Kirit P. Mehta School of Law, SVKM'S NMIMS University for the academic year 2024-25.
Course Name:
- B.B.A. LL.B. (Hons.) - 5 year Integrated Programme
- B.A. LL.B. (Hons.) - 5 year Integrated Programme
- LL.M. - 1 years Programme
- Corporate Law
- Intellectual Property Rights
- Constitutional Law
- Financial Regulations
- Criminal Laws
- Ph.D. in Law - 3 & 6 year Programme
Eligibility:
B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.) - 5 year Integrated Programme:
- The candidate should have passed in the XIIth Standard examination conducted by a recognized Board / University (minimum 50% in examinations).
- NMIMS - LAT Score
- CLAT Score
LL.M. - 1 year Programme:
- The candidate should have passed in the examination conducted by a recognized University leading to award of LL.B. degree (minimum 50% aggregate marks). Candidates who have appeared for the final year examinations may also apply.
- Candidates who have cleared their graduation by doing part-time course or through distance learning, correspondence courses, externally, open school from recognized University are eligible to apply and register as per UGC guidelines.
- The candidate shall have passed the Common Law Admission Test for LL.M. (CLAT PG) / PGCETL for 2023 with valid score or will have to appear for Entrance test conducted by NMIMS (Deemed to-be-University).
Admission Process:
Online Registration & Payment of Registration:
- Visit www.nmims.edu for online registration
- Before filling the online form, please read all the instructions carefully mentioned in the instruction sheet, important dates and also Terms & Condition given in the online application form.
- Online Registration Fee of Rs.2500/- (Please refer online registration for payment details.)
- Registration Fee is non-refundable.
Selection Procedure:
- NMIMS Entrance Test / Common Law Admission Test for LL.M - (CLAT PG) / PGCETL 2024 and Personal Interview.
- NMIMS Entrance Test and Personal Interview shall take place in online mode.
- Please refer important dates for Entrance Test and Personal Interview date on website (www.nmims.edu)
Note: Those candidates who have valid scores in Common Law Admission Test (CLAT PG) / PGCETL are exempted from NMIMS entrance test. Personal Interview will be conducted for all candidates.
Ph. D. in law - 3 & 6 year Programme:
- Master's degree in Law (LLM) or a professional degree declared equivalent to the master's degree in Law (LLM) by the corresponding statutory regulatory body, with at least 55% marks in aggregate or its equivalent grade 'B' in the UGC 7 - point scale ( or an equivalent grade in a point scale wherever grading system is followed) or an equivalent degree from a foreign educational institution accredited by an assessment and accreditation agency which is approved, recognized or authorized by an authority.
- Established or incorporated under a law in its home country or any other authority in that country for the purpose of assessing, accreditation or assuring quality and standards of educational institute.
Selection Process:
- Written test & personal interview OR
- Candidates those who have qualified in UGC-NET (including JRF)/ UGC-CSIR NET (including JRF)/ SLET/ GATE/ M. PHIL. For Law examination of the apex bodies in higher / technical professional education or other equivalent with valid score in validity period are exempted from NMIMS entrance test. However they have to appear for personal interview.
Registration Form:
https://apply.nmims.edu/nmims-lat
Contact:
SVKM's NMIMS - Kirit P. Mehta School of Law,
9th Floor, Mithibai Campus, V. L. Mehta Road,
Vile-Parle (West), Mumbai - 400056
Maharashtra, India
Toll Free No: 1800-102-5138
Phone: +91-22- 4235 5555
Email: enquiry.kpmsol@nmims.edu, admissionenquiry@nmims.edu
Website: https://law.nmims.edu