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Eight International Conference on "Emerging Concerns in Public International Law"

The Indian Society of International Law is organizing its Eights International Conference on "Emerging Concerns in Public International Law" on 23 to 25 February, 2012.

The objective of the Conference is to highlight and discuss the emerging legal concerns in public international law and put on record the Indian scholars' thinking/views on it. In recent years, some core principles and norms of public international law have been challenged/ and attempts have been made to reformulate norms and institutions to perpetuate hegemonies and other attendant evils associated therewith.

The Eighth International Conference plans to reinvigorate themes that have generated lively discourses among policy - and - opinion makers & academicians such as

  1. Intervention and International Law
  2. ICC and the Crime of Aggression
  3. Prohibition on Torture and Enforced Disappearance
  4. Nagoya Protocol and ABS of Genetic Resources

ISIL cordially invites you to participate in the conference and contribute a paper on issues touching any of the above themes latest by February 2012.

Contact:
ISIL, V.K. Krishna Menon Bhawan,
9, Bhagwan Dass Road,
New Delhi - 110001
Phone: +91-11-23384458
Fax: +91-11-23383783
Email: isil@giasdl01.vsnl.net.in

Download Invitation, Flier, Registration Form

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