Arbitration India: Protecting business interests in the changing global market
Bringing together Indian and global investors, contractors, operators, developers, asset owners, government officials, financiers and legal advisers from various sectors to assess the challenges, opportunities and latest development in international arbitration
Programme:
- The Role of an efficient Dispute Resolution System in India's Modern International Economy
- Assessing the Developments of Arbitration and its impact and implications on India, Singapore and the region
- Determining & Ensuring the Arbitration that works for you
- Strategic Application of Arbitration in Construction and Infrastructure Projects
- Exploring & Understanding the role and approach of courts in Arbitral Proceedings
Date: 21st January, 2012
Venue: The Leela Palace, New Delhi
Contact:
Mr. Ashish Modi
Confederation of Indian Industry,
The Mantosh Sondhi Centre,
23, Institutional Area, Lodi Road,
New Delhi - 110 003, India
Phone: +91-11-24629994-7
Fax: +91-11-24626149
Email: ashish.modi@cii.in
Website: www.cii.in
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