U.S. and India: Key Legal Aspects of Cross Border Business
Over the past decade India's economy has experienced remarkable growth, even through the recession that has mired many western economies, India is rapidly becoming a major economic player in the world and a significant trading partner for the U.S.
Explore what this will mean for the international legal community with leaders of the U.S. and Indian Business communities and your peers from these two great nations.
Topics:
- Tax strategies for cross border mergers & acquisitions
- Creating a corruption free environment for business Investing in India's infrastructure projects
- Dealing with intellectual property rights
- Investments, acquisitions, joint ventures, distribution in the U.S. by Indian companies
Date: 19th - 21st January, 2012
Venue: Taj Lands End, Mumbai, India
Contact:
Website: www.ambar.org/mumbai2011
Download Conference Brochure, Registration Form
