Law Audience Journal (Volume 5, Issue 2): Call for Papers
Law Audience Journal (e-ISSN: 2581-6705) is an online / electronic research scholarly Journal in the field of law. It is a double-blind peer-reviewed Journal. The frequency of this Journal is bi-monthly; it means that the Journal publishes at least 6 issues in a year online. So far, the Journal has published 22 Issues. The journal is providing you with a fast-track process for the publication of papers (within 3 days).
Indexing:
The Journal has been indexed in the following Indexing Databases namely; Google Scholar, DRJI, CiteFactor (Academic Scientific Journals), Cosmos (Impact Factor), IPIndexing and Root-Indexing and in other well-known databases.
Theme:
Author(s) can submit a paper on any theme related to the field of law or any related field or disciplines.
Categories:
- Short-Articles (2000-2500 words, inclusive of footnotes)
- Articles (2600-4000 words, inclusive of footnotes)
- Research Papers (4100-10,000 words, inclusive of footnotes)
- Case Comments (2500-3000 words, inclusive of footnotes)
- Book Reviews (2000-3000 words, inclusive of footnotes)
Who can submit?
- Law Students
- Research Scholars
- Lawyers / Advocates
- Judges
- Law Professors
- Any person who can write on any topic related to the field of law & related disciplines.
Submissions must be the original & unpublished work of the Author(s) and must not be submitted or must not be under consideration for publication in any other medium whether online or offline.
Abstract (Optional):
A short abstract of 200 to 300 words that outline the main questions or themes addressed in the paper is required to be sent along with the paper. No need to send it separately.
Authorship:
A maximum of one co-author is permitted. Submission with more than one co-author shall be disqualified.
Submission Guidelines:
- Times New Roman font, font size 12 pt is prescribed for all submissions.
- Further, the footnotes shall be in font size 10 pt and in the Times New Roman font.
- A line spacing of 1.5 for the main text and 1.0 for the footnotes is to be followed.
- All submissions are to be sent in either doc. or docx format (MS Word File). Please note, any submission in pdf form shall not be accepted.
- Headings and subheadings: All Capitals and Bold and Justify (Times New Roman font, font size 14 pt).
Citation Style:
The method of citation which is expected to be followed is Harvard Bluebook 19th Edition or any uniform mode of citation is acceptable.
How to Submit:
- All the submissions must be uploaded or submitted through Google Form (You will also receive a copy of the submitted Google form on your mentioned email id).
- If you face any issue/difficulty while submitting your paper online then send your papers at lawjournal@lawaudience.com or lawaudience@gmail.com, with the subject as "Submission of Paper for Publication in Volume 5: Law Audience Journal". If you're submitting papers via email then it must also include a "Cover Page" mentioning the details of the Author(s) such as name(s), College / University, email(s), contact no(s), course details etc., on the first page of the paper.
Online Submission Form:
https://forms.gle/uBVEoUtr7E49sDAc9
Confirmation of Papers:
- Confirmation of Shortlisted Papers for Publication: Within 2 days from the date of submission of your paper.
- Publication of Shortlisted Papers: Within 3 days from the date of submission of the Copyright Agreement and Article Processing Charges.
Copyright Licensing Agreement:
All the submissions shortlisted for publication in the journal are bound to enter into a copyright licensing agreement with the journal. We will be emailing a soft copy of the said agreement to the shortlisted manuscripts.
Plagiarism Policy:
Papers submitted for publication to "Law Audience Journal" must be plagiarism free otherwise it will be rejected (nominal percentage of similarity is acceptable). The Journal uses paid software to detect the Plagiarism. But, however, it is the duty of the Author(s) to ensure the originality. The Journal shall not be liable for any plagiarism or copyright issue.
Publication & Review Policy:
All the manuscripts (research papers, articles, short-articles, case comments and book-reviews) must adhere to Journal's Policies. Non-Compliance with Journal's Policies will amount to disqualification or rejection of the manuscript.
Article Processing Charges:
Single Authors or Co-Authors (Students & Professionals): Rs 500/-
Article Processing Charges will be charged from the Author only after the selection of his/her paper or manuscript for publication. You are not required to pay any kind of payment or registration fees prior to selection of your paper. Only after the selection of your paper you are required to pay the Article Processing Charges.
After the publication of the Manuscripts the Author(s) will receive the following things namely,
- A final soft copy of your published & edited paper;
- A soft copy of certificate of publication;
- The link to the published paper;
- The link to Volume 5 & Issue 2 (by using this link you can download the PDF files of the Manuscripts published in Volume 5 & Issue 2).
Deadline:
The last date for submission of manuscripts is 31st May, 2023.
Contact:
Mr. Varun Kumar
Founder-CEO-Editor-In-Chief-Publisher,
Law Audience Journal
Phone: +91-8351033361 (5:00 PM to 9:00 PM),
Email: lawjournal@lawaudience.com, lawaudience@gmail.com
Website: http://www.lawaudience.com
