27th All-India Inter-University Moot Court Competition
The Bar Council of India in collaboration with Institute of Law, Nirma University will be organizing the 27th All-India Inter-University Moot Court Competition on 17th - 19th February, 2012.
Schedule:
Release of Rules |
12th December, 2011 |
Release of Moot Problem |
12thh December, 2011 |
Clarification of Queries Regarding the Moot Problem or Rules |
10th January, 2012 |
Last date for Registration and all other formalities with regard to the Registration Process (Including Travel Plan) |
16th January, 2012 |
Last date for submission of Memorials for Problem 1 ( Soft and Hard Copy) |
10th February, 2012 |
Last date for submission of Memorials for Problem 2, 3, 4. ( Soft and Hard Copy) |
17th February, 2012 |
Preliminary rounds and Quarter-finals round |
18th February, 2012 |
Semi Final Round and Final Round |
19th February, 2012 |
There are four problems for each round of the moot. The problems are based on Criminal law, Company law, Environmental law and Constitutional Law.
Contact:
Faculty Coordinator
Mrs. Kanchan Samtani
Asst. Prof. & Moot Court Coordinator
Institute of Law, Nirma University
Phone: +91-9510335793
Student Coordinators:
Devanshi Popat: +91 - 96380 00064
Nikunj Kanara: +91 - 96012 70944
Address:
Institute of Law, Nirma University
Sarkhej - Gandhinagar Highway
Ahmedabad - 382481
Off: +91-2717-241900-04
Fax: +91-2717-241916
E-mail: bcinirmamoot@nirmauni.ac.in
Website: http://www.nirmauni.ac.in/law/BCIMootWebpage/BCIMoot10122011.htm
Download Rules, Registration Form
Download Moot Problem Preliminary Round, Quarter Final Round, Semi Final Round, Final Round
