The School of Law, Christ University Anti Trust Moot Court Competition, 2012 (First Edition)
The School of Law, Christ University in association with Lakshmi Kumaran & Sridharan Attorneys and the Competition Commission of India will be organizing the 3rd Anti Trust Moot Court Competition from 19th to 22nd January, 2012 at Christ University, Bangalore.
The problem for the competition deals with the upcoming Anti Trust and Competition Laws and its blooming future in India. The Competition will enlighten us about the various nuances in this particular field of Law and expand our horizons within the legal world.
Venue: School of Law, Christ University
The schedule for the Anti Trust Moot Court Competition is as follows:
Release of the Problem, Official Rules and Regulations |
13th December, 2011 |
Last Date for Clarifications |
20th December, 2011 |
Last Date of Online Registration |
26th December, 2011 |
Release of Amendments & Clarifications |
28th December, 2011 |
Last Date for Registration and Payment of Registration Fee |
5th January, 2012 |
Last Date for Submission of Memorials |
15th January, 2012 |
Contact:
Mr. Prashanth Shivadass
Moot Secretary
ATMC, 2012
School of Law, Christ University,
Bangalore - 560029
Phone: +91 97319 02882
Email: moot@law.christuniversity.in
Download Moot Problem, Rules and Regulations
