8th All India Moot Court Competition - 2012
The All India Moot Court Competition under the auspices of Government Law College, Thiruvananthapuram will be held from 2nd to 4th February, 2012 at Government Law College Campus at Barton Hill, Thiruvananthapuram, Kerala.
Eligibility:
The Competition is open to all Law Colleges and Faculties/ Department of Law in India, recognized by Bar Council of India. The participation is limited to the L.L.B./B.L. students in both Three year scheme and Five years schemes. Students pursing post graduation in law and in students are undergoing non-professional/ correspondence course are not eligible to participate in the competition.
Team Competition:
Each Institution participating in the competition can send a team comprising of a minimum of two and a maximum of a three students. There can be two speakers and one researcher designated in each team. Team shall identify such speakers and researcher during registration.
Programme Schedule:
Last date for confirmation |
20-12-2011 |
Last date for received of memorials(soft copy) |
20-01-2012 |
Registration |
02-02-2012 (03.00 P.M) |
Inaugural function |
02-02-2012 (04.00 P.M) |
Orientation and drawing of lots |
02-02-2012 (07.00 P.M) |
Preliminary Rounds |
03-02-2012 (08.00 A.M) |
Quarter Final (if held) |
03-02-2012 (05.30 P.M) |
Semi-finals |
04-02-2012 (09.00 A.M) |
Finals |
04-02-2012 (02.30 P.M) |
Valedictory and Prize Distribution |
04-02-2012 (05.00 P.M) |
Contact:
Prof. S. Usha
Principal
Phone: 0471-2304228(Off) / 91-9605040203(Mob)
Email: principalglctvpm@gmail.com
N.L. Saji Kumar
General Convener
Mobile: 9388720872
Download Moot Problem, Rules and Regulations
