3rd AIBE registration date extended till 15th December, 2011
The Bar Council of India has extended the registration date for the All India Bar Examination (AIBE) to be held on 8th January, 2012 from 7th December, 2011 to 15th December, 2011.
According to the latest press release, BCI has already received a substantial number of applications for the AIBE to be held on 8th January, 2012. However, pursuant to request the dates for registration have been extended.
Candidates who wish to appear for the AIBE can apply for the same either by picking up the forms from a State Bar Council (SBC) or by registering for the same online.
The BCI has requested all fresh candidates and also candidates who failed to clear the earlier AIBE to ensure that complete applications reach the BCI by 15th December, 2011 for them to be considered for the AIBE to be held on 8th January, 2012.
"Keeping in mind the fact that newly registered lawyers would like to begin their practice quickly, the Bar Council of India has decided that for the purposes of the AIBE to be held on 8th January, 2012 alone, newly enrolled advocates will be permitted to conditionally practice law in India subject to clearing the AIBE in January, 2012 and furnishing an undertaking to the concerned State Bar Council (SBC)," said Mr. Ashok K. Parija, BCI Chairman in the earlier press release.
Also, from next academic year AIBE will be held regularly twice in a year during September/October and March/April.
Online Application: http://onlineregistration.barcouncilofindia.org/index.php
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