4th B. Krishna Memorial National IPR Moot Court Competition, 2012
Symbiosis Law School, Pune in association with Krishna and Saurastri Associates (Patent and Trade Mark Attorneys),having offices at Ahmadabad, Bangalore, Mumbai, Pune and New Delhi, will be holding the Fourth B. Krishna Memorial National IPR Moot Court Competition focusing on domestic and international legal issues relating to Intellectual Property Law.
Dates of the Competition: 6th to 8th January, 2012
The Moot Court Competition will be held at Symbiosis Law School, Pune. The maximum number of participants per team will be restricted to three out of which two will be Speakers and one will be a Researcher. A team may also consist of only two Speakers.
Eligibility:
This competition is open to all students pursuing Law Undergraduate (LLB.) and Postgraduate (LLM. ML or M. Phil) full time Courses in any Law College/Department of Law in India, who have not completed 26 years as on 1st March, 2011.
All participating teams must submit a soft copy of their memorials for both the sides on or before 22nd December, 2011 by 5:00 pm. Teams must also send six (8) hard copies of the memorials by 24th December, 2011. [Totally sixteen (16) copies.] Hard Copies must reach Symbiosis Law School. Pune by the 24th December, 2011.
Contact:
Dr. Shashikant Hajare,
Faculty In-Charge,
Moot Court Association,
Symbiosis Law School,
Senapati Bapat Road,
Pune-411004, Maharashtra
E-mail: symbiosismoot@symlaw.ac.in.
Phone: +91-020-2565 5114, 2565 3943
Fax: +91-020-2567 1711
Student Co-ordinators:
Rahul Miranda: +91-9975032914
Nitin Kumar: +91-8600910320
Varun Tripathi: +91-9503212101
Download Moot Problem, Rules and Regulations, Schedule, Registration Form
