The Tamil Nadu Dr. Ambedkar Law University Admission for B.A. B.L., (Hons) Degree Course, 2010
The number of students to be admitted to the B.A.B.L., (Hons) Degree Course shall be 80. Duration of the course is for a period of five academic years. Each academic year is divided into 2 semesters and each semester consists of 90 working days.
Eligibility for Admission
Qualification: A candidate should have passed Higher Secondary Examination (10+2) or equivalent examination recognized by The Tamil Nadu Dr. Ambedkar Law University, Chennai and should have secured not less than 70% of the total marks in the aggregate of
all the subjects. The candidates belonging to Scheduled Caste/Scheduled Tribe communities should have secured not less than 60% of the total marks in the aggregate of all subjects. Applicants who have obtained H.S.C. directly without having any basic
qualification are not eligible for admission to law courses.
Age Limit: A candidate should not have completed 20 years of age as on 1st June 2010 (i.e. should have been born on or after 01.06.1990). The candidates belonging to SC/ST communities should not have completed 22 years of age as on 1st June 2010 (i.e. should have been born on or after 01.06.1988)
Issue Of Application Forms
Application Forms will be issued from 17 .05.2010. The Application form for the B.A B.L, (Hons) Degree Course may be obtained from The Registrar, The Tamil Nadu Dr. Ambedkar Law University, Chennai - 600 028 by submitting a requisition letter and a demand draft for a sum of Rs.500/- (Rupees Five Hundred only) in favour of The Registrar, The Tamil Nadu Dr. Ambedkar Law University, drawn on any of the Nationalized bank, payable at Chennai, which sum includes the cost of the application of Rs.50/- and Rs. 450/- towards registration and processing fees. Candidates who intend to receive the application through post should send a requisition letter and a demand draft for a sum of Rs.550/- (Rupees Five Hundred and Fifty only). Candidates belonging to SC/ST communities are exempted from paying the application fee and should pay the registration fee and processing fee of Rs. 300/-. To obtain the application, they should submit (i) a requisition letter, (ii) a copy of the Community Certificate and (iii) a demand draft for a sum of Rs.300/- (Rupees Three Hundred only) in favour of The Registrar, The Tamil Nadu Dr. Ambedkar Law University, drawn on any of the Nationalized banks, payable at Chennai and those, who intend to receive the application through post should send (i) a requisition letter, (ii) a copy of the Community Certificate and (iii) a demand draft for a sum of Rs.350/- (Rupees Three Hundred and Fifty only). NRI Application will be issued from 14 .06.2010 onwards. The cost of application is US $ 200.
Submission of Application Forms
Last date for Issue and Receipt of Application Forms 31.05.2010
Application form has been designed to suit the Optical Mark Reader (OMR) system. Hence a candidate should fill the application with utmost care after reading the Annexure - IV - "Instructions to Candidates for Filling the Application Form" issued alongwith the application.
Important Dates:
Issue of Application Forms 17.05.2010
Last date for issue and receipt of Application Forms 31.05.2010
Publication of Rank List 14.06.2010
Issue of NRI Application Forms 14.06.2010
Last date for Issue and receipt of NRI Application Forms 28.06.2010
For further information contact:
THE REGISTRAR
The Tamil Nadu Dr. Ambedkar Law University
"Poompozhil", 5, Dr. D.G.S. Dinakaran Salai,
Chennai 600 028.
Telephone : (044) 2464 1212/2464 1919
Fax : (044) 2461 7996
E-mail : alu@tndalu.org
Website : http://www.tndalu.org
