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Philip C Jessup International Law Moot Court Competition 2012 - Surana & Surana India South / North Rounds

The 2012 Jessup (India) will have an India South & India North Rounds jointly organized by the National University of Advanced Legal Studies, Kochi (NUALS) (India South) and Amity Law School, Delhi (India North).

The competition will be held in two regions:

India South: 13th - 15th January, 2012 (Friday, Saturday & Sunday)
India North: 20th - 22th January, 2012 (Friday, Saturday & Sunday)

  • (Day 1) Inauguration, registration, orientation and draw of lots
  • (Day 2) Preliminary rounds & Quarter Finals
  • (Day 3) Semi Finals (forenoon), Final (afternoon) followed by valediction & prize distribution

The Schedule:

India South Rounds
(13 - 15 Jan 2012)
India North Rounds:
(20 - 22 Jan 2012)
Venue:
The National University of Advanced Legal Studies (NUALS)
NUALS Campus, Kinfra Hi-Tech Park,
HMT Colony P.O., Kalamassery,
Ernakulam, Kerala State. Pin - 683 503.
Phone: 0484 - 2555990/91/92
Fax: 0484 - 2555992
Email: mcsnuals@gmail.com

Mr. Jacob Joseph
Faculty in charge, moot courts
Mobile: +91 - 98479 70233
Venue:
Amity Law School, Delhi
Amity University Campus
F-1 Block, Sector 125, Noida
Phone: 0120-4392681/82/83
Fax: 0120-4392690
Email: director@als.amity.edu

Dr. Isheeta Rutabhasini
Faculty in charge, moot courts
Phone: 0120-4392327

Last date for registration for the Indian National Rounds: 28th December, 2011

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