Surana & Surana National Corporate Law Moot 2012

The Surana & Surana National Corporate Law Moot Court Competition - 2012 shall be held from 10th - 12th Feb, 2012 at JSS Law College, New Kantharaje Urs Road, Kuvempunagar, Mysore - 570023

Prof. K S Suresh, Principal, will be the National Administrator.

Eligibility:
The competition is open for students who are studying LLB three year or five year course during the current academic year interested in Tax, Corporate and Commercial Laws and who belong to institutions that have been invited.

Students of the Institute of Chartered Accounts of India & the Institute of Company Secretaries of India are also eligible to participate. Students who have completed their law/Company Secretary/Chartered Accountant degrees/courses are not eligible.

Registration:
The teams must register by 25th January, 2012. Communication should be sent on the college letterhead duly signed by the Principal. Registration particulars may also be sent by e-mail to mootcourt@lawindia.com and mootcourt.jsslcmysore@gmail.com marked as SURANA & SURANA NATIONAL CORPORATE LAW MOOT REGISTRATION as the subject of the mail.

Any clarifications for the competition can be sought from:
Prof. Nagendramurthy,
Chairperson, Moot Court Committee,
JSS Law College
New Kantharaje Urs Road, Kuvempunagar
Mysore - 570 023, Karnataka
Ph: 0821 - 2548244
Fax: 0821 - 2548243
E-mail: nagendramurthy_law@rediffmail.com

Dr. S. Ravichandran
Advocate & Head, Academic Initiatives
Surana & Surana International Attorneys
Moot Court Coordinator
Email: mootcourt@lawindia.com
Ph: 044 - 2812 0000
Fax: 91 - 44 - 2812 0001

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