BSE Institute and Maharashtra National Law University, Mumbai - LL.M. in Insolvency Law (Executive)
Applications are invited from eligible candidates for admission to LL.M. in Insolvency Law (Executive) which is offered by BSE Institute in association with Maharashtra National Law University, Mumbai.
Mode: Live Online sessions
Course Days: Weekends
Duration: 1 year
Courses:
LL.M. in Insolvency Law (Executive)
Eligibility:
LL.B graduates with min 55% in graduation from a recognized University.
Learning Outcome:
- Understand the law of corporate insolvency in India
- Trace the current debates trending in insolvency law with the aim to understand the practicalities better
- Learn practical aspects concerning the law of corporate insolvency such as application drafting, drafting of claims, reading information memorandums
- Interact with industry regulators, supervisors and stakeholders through guest lectures and other interactions
Registration Form:
https://www.bsebti.com/lp/mnlu/
Contact:
Phone: 1800-22-9030
Email: training@bsebti.com
