Book on Environment Law: Call for Chapters
Satyam Law International is publishing a book under the title "Only One Earth: Environmental Issues and Challenges" and is making a call for chapters for the same.
About the Book:
The book which will be published by Satyam Law International intends to provide comprehensive and in-depth knowledge on the subject of environmental law. It includes the latest legislative framework and judicial pronouncements embarking upon judicial activism. It highlights a cross-border jurisdictional analysis of the practices adopted for safeguarding the environment. It further elaborates upon the international conventions in the area of environmental law.
Eligibility:
Submissions are welcomed from academicians, practitioners, legal scholars, environmentalists and students.
Theme:
Contemporary Law on Environmental Issues
Formatting and Submission Guidelines:
- Language: All manuscripts should be prepared in English only.
- Font: The font should be 12-point Times New Roman. Though some agents and editors may prefer different serif or sans serif fonts like Arial or Courier New, Times New Roman with a 12-point font size is the industry standard.
- Word Limit: Manuscripts including tables, figures, and references should be around 6000 to 7000 words along with an abstract, not more than 300 words.
- Plagiarism: Chapter should be an original and unpublished contribution. The threshold for plagiarism is 10 percent. The plagiarism report has to be submitted along with the manuscript.
- Margins: Pages should include one-inch margins on all sides (top, bottom, left, and right margins should all be uniform).
- Indentations: For the first line of a new paragraph, the author should indent a half- inch. For most word processors, you can do this by hitting the tab key once.
- Line spacing: All lines should be double spaced. Do not add an extra space between paragraphs.
- Alignment: Words should be justified.
- Page numbers: Page numbers begin with the number one and are numbered continuously, starting with the first new page after the title page.
- Citation format: There should be footnotes using the Bluebook (20th ed) citation format and no end notes.
- All submissions must reach electronically and in Microsoft Word format (.doc/.docx).
- All submissions must be sent as an email attachment to chapters.environmentlaw@gmail.com with a subject line beginning with "Online Submission" and including the author's name.
- In addition to the manuscript, the body of the email must contain short biographical information of the author(s) including the name of the institution that they are affiliated with.
- The article/ research paper once submitted to this edited book should not be resubmitted simultaneously to other journals elsewhere for consideration.
Registration Fees:
Registration fees is Rs. 1000/- per person
Note: Maximum upto 3 co-authors
Submission:
Submit your chapters as an Attachment to: chapters.environmentlaw@gmail.com
Important Dates:
Date of Submission of Abstract:
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1st August, 2022
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Intimation of Acceptance:
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5th August, 2022
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Final Chapter Submission:
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20th August, 2022
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Contact:
Phone: +91-9810041068, +91-9811700350
Email: chapters.environmentlaw@gmail.com