Webinar on Possibilities in the field of Human Rights Law by Independent Thought
Independent Thought is a National Human Rights organization working towards equity, justice and mutual respect. Independent Thought works on child rights law through direct Intervention and advocacy and provides technical and hand-holding support. As a Human Rights Law organization, we work towards legal reforms and people centric policy formulations, through engagements with law students, lawyers, teachers, law schools and judicial intervention.
Date: 1st May, 2022 (Sunday)
Time: 1600 - 1800 Hrs
Platform: Zoom
Topic:
Possibilities in the field of Human Rights Law
Speaker:
- Prof. Dr. Manoj Kumar Sinha, Director, Indian Law Institute
- Adv Amitabh Sharma, Partner at NorthExcel Associates, Advocates & Legal Consultants
- Adv Leena Prasad, Child Rights Expert
- Adv Gaurav Agrawal, AOR, Supreme Court of India
- Adv Tushar Anchal, Child Rights Expert
- Sandeep Kochhar, Storyteller & Founder, Blew Minds Consulting LLP
- Moderator: Adv Vikram Srivastava, Founder, Independent Thought
Perks:
- Clearance about the concept of Human Rights from the experts of the field
- Clearance on various points like:
- Why an early decision making during Law School is important
- Choice of Internships
- Developing specific areas of Interest
- Possibilities in India and Abroad
- Scope for Scholarships
- Certificate of Attendance only to the participants who will pay the amount.
Registration Fees:
- Entry: Free
- For Certificate: 199 INR
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLScicdFi4TgzzIMdrwwI81FfL_6VGU0mOi2TMHuEhybO9TKVPw/viewform
Contact:
Ms. Afsana Ahmed
Phone: +91-9999899494
Email: afsana.ithought@gmail.com
Website: www.ithought.in
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