International Conference on Medicine and Forensic Laws
Indian Association of Medico-Legal Experts is organizing two conferences on related topics. The conference on medicine and forensic laws will take place on 3rd to 5th February, 2012 at Jaipur, Rajasthan.
The title of the first conference is International Conference on Legal Medicine, Medical Negligence and Litigation in Medical Practice.
The second conference is on Current Trends in Forensic Sciences, Forensic Medicine & Toxicology.
Themes of the Conference:
- Medical Negligence - how to avoid it?
- Litigation in Medical Practice - Civil and Criminal Implications
- Narco - analysis; Brain Maping; DNA Finger Printing
- Sexual Assault - Data Rape
- Recent Changes in Law Regarding Medical Practice
- Medical Ethics
- Role of Consumer Courts
- Medico-legal Issues in Hospital Administration
Limit your title to 100 letters and abstracts to 300 words.
Venue: Ramada Hotel, Jaipur, Rajasthan
For more details, please refer: www.iamleconf.in
Download Registration Form