3rd International Conference on Competition Law
The theme for the 3rd International Conference on Competition Law (ICCL-III) is "Competition Law in a Globalised India". The conference is being organized by the International Academy of Law and World Council for Corporate Governance (UK) in association with the India's Competition Appellate Tribunal, and aims to examine the impact and status of the Indian competition law regime on a globalised India, as well as beyond. The Conference shall also aim to address carious issues relating to the practice of Competition Law and the role of Competition Law & Policy in promoting economic growth and prosperity.
Date: 25th & 26th Nov, 2011
Venue: India Habitat Centre, Lodhi Road, New Delhi, India
For more details, please refer their website: www.internationalacademyoflaw.org
Download Invitation, Brochure, Tentative Programme, Paper Submission Guidelines