18th M. C. Chagla Memorial National Moot Court Competition
This venerated moot court competition is instituted in the memory of late Mr. M. C. Chagla who was a renowned Indian jurist, diplomat, and Cabinet Minister and who had also served as the Chief Justice of the Bombay High Court.
The Moot Court Association of Government Law College in association with the M. C. Chagla Memorial Trust has been hosting the M. C. Chagla Memorial Government Law College State Moot Court Competition for several years. Owing to the overwhelming response that the Moot Court Association has been receiving from law colleges across Maharashtra, the 18th edition of the Competition has been made National and will now witness 14 of the Best Law Schools in the country compete to win the coveted trophy.
The rounds of the competition are judged by eminent professors and practicing lawyers of the Bombay High Court with the Finals being judged by sitting judges of the Bombay High Court. The case study of the competition is based on Constitutional Law.
The competition is scheduled to be held on 14th and 15th January, 2012.
Download Moot Propositons, Rules
