IFIM Law School - Admission 2022
Applications are invited from eligible candidates for admission to 5 year integrated B.B.A. LL.B. and 3 year LL.B. programmes at IFIM Law School for the academic year 2022-23.
About IFIM Law School
Established in 2015, IFIM Law School is affiliated to the Karnataka State Law University (KSLU) and approved by the Bar Council of India. At IFIM, the emphasis is on providing our students with a more holistic educational experience and making our students continuously employable in these changing times. The core law curriculum is taught by, experienced faculty members with foreign law degrees while the BBA subjects are taught by experienced B-School faculty to give students a pragmatic edge. The curriculum is complemented by a robust research culture, co-curricular and extra-curricular activities.
Key Features:
- IFIM Law School has entered a Memorandum of Understanding with Texas A&M University School of Law, USA
- IFIM Law School is proud to be ranked the 9th Best Private #LawSchool in India by Outlook magazine
- IFIM Law School has signed an MoU with the Lawyered Association! - to help young Law Students to get benefits of discoverability by showcasing their legal acumen right from the start of their academic journey.
- India's Second Most Outstanding Law School of Excellence by GHRDC Law Schools Survey 2021
- IFIM's International Collaboration with ISDE Spain 2021
- IFIM Law School has been ranked 2nd Most Promising Law College by GHRDC survey 2020
- IFIM Law School has received 15th ranking in the Careers360 Best Law School in India Survey 2020
- 10th Best B.B.A. LL.B. Program offered in India as per Careers360 Survey 2019
- Faculties from international law schools such as King's College London, London School of Economics, Queen Mary University of London, Chicago-Kent College of Law, New York Law School, University of East Anglia Law School
- Faculties from National Law schools in India such as NLSIU Bangalore, NALSAR Hyderabad, NUJS Kolkata, NLU Jodhpur and NLU Assam
- MoU signed with NLSIU Bangalore for activities related to research and academic growth
- 100% assistance in internships and placements
- Technology driven: First Law School to switch to online mode of teaching during the #Pandemic
- Teaching Methods: Co-teaching with industry experts to reduce industry and academia gap
- Encouraging students to conduct research and publish papers.
- Vibrant campus life with various fun activities conducted by various committees like debate and literary committee, Food Club, Agricultural Club etc.
- #COVIDSAFEZONE: Ensuring a clean and safe learning environment by implementing rigorous standards for sanitization
Course Offered:
- B.B.A. LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
Eligibility:
B.B.A. LL.B. - 5 year Integrated Programme:
- Candidate should have passed +2 / PUC or equivalent with a minimum of 45% marks. 5% relaxation is given to SC / ST candidates. The study criteria should belong to 10 / SSLC, +2 / PUC pattern. The applicant who has passed the prescribed minimum qualification in single sitting examination without having basic qualification is not eligible for admission for 5 years B.B.A.. LL.B. course.
- Be or be less than twenty years in case of General Category of applicants and less than twenty two years in the case of applicants from SC, ST and other backward communities as on 1st June, 2022.
- The applicants, who have passed the examination from any Board of Examination other than Karnataka State, shall apply for and obtain the Eligibility Certificate from the Karnataka State Law University, Hubli.
- Must have qualified in any one of the Entrance Examinations, viz., CLAT, LSAT, AILET or ILAT (IFIM's Law Admission Test)
LL.B. - 3 year Programme:
- Have secured marks, which shall not be below 45% (44.5% and above shall be treated as 45% of total marks in case of General category applicants and 40% of total marks in case of SC and ST applicants.
- Be or be less than thirty years in the case of General category of applicants and thirty five years in the case of applicants from SC, ST and other backward communities as on 1st June, 2022.
- Have graduated in any discipline of knowledge from a University established by and Act of Parliament or by a State Legislature or an equivalent National institution recognised as a Deemed to be University or Foreign University recognised as equivalent to the status of an Indian University by an authority competent to declare equivalence, may apply for three-years degree course in law leading to the conferment of LL.B. degree on successful completion of the regular programme conducted under these Regulations.
Admission Process:
B.B.A. LL.B. - 5 year Integrated Programme:
Short-listed candidates will be called for a personal interview. The final decision to admit a candidate will be based on the academic record and the performance in personal interview.
LL.B. - 3 year Programme:
- IFIM's Law Admission Test (ILAT) (60 minutes)
- Personal Interview
Selection Procedure:
CLAT or LSAT or IFIM Law Admission Test, Personal Interview
Application Fees:
Application Fees is Rs.1000/-
Online Application Form:
https://admissions.ifimlawcollege.com
Contact:
Director - Admissions
IFIM Law School
8P & 9P, KIADB Industrial Area,
Electronics City Phase 1,
Bangalore - 560100
Phone: 080-41432800, 080-41432888, +91-6366568120
Email: law@ifim.edu.in, hvt@ifim.edu.in
Website: https://www.ifimlawcollege.com
