Journal of Indian Law and Society - Call for Papers
Journal of Indian Law and Society is a bi-annual peer reviewed, student-edited journal on law and society, published from The National University of Juridical Sciences (NUJS), Kolkata. Call for papers for its third issue which is due in February 2012 has come.
The last date for submission of the papers is on 15th November, 2011.
All the submissions must contain an abstract which should not exceed 250 words. There is, however, no requirement of submission of an abstract prior to the submission of the paper.
Submissions should be mailed at jils@nujs.edu. The journal has called for submissions of articles, notes and comments covering judicial decisions, legislative developments, empirical research on Indian legal system, public policy studies and theoretical analysis from related fields of enquiry.
Download Guidelines
