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Online Awareness Building Programme on Laws regarding Labour and Employment in India: Special Focus to New Labour Codes and Labour Rules

V.V. Giri National Labour Institute, Noida, Uttar Pradesh is going to organize the Online Awareness Building Programme on Laws regarding Labour and Employment in India with special focus to New Labour Codes and Labour Rules.

Date: 16th - 18th November, 2021
Time: 10.30 a.m. to 04:30 p.m.

Objectives:
The main objective of the course is to educate the candidates the importance of wage code for the conducive working environment for the development of the employees and of the company as well. More specifically this session aims to:

  • Educate the background, definitions and key takeaways on four labour Codes.
  • Examine the difference between the code on wages and the provisions of the four central labour enactment relating to wages.
  • Examine the difference between the code on social security and the provisions of the nine central labour enactment relating to social security.
  • Examine the difference between the code on industrial relations and the provisions of the three central labour enactment relating to industrial relations.
  • Examine the difference between the code on occupational safety, health and working conditions and the provisions of the thirteen central labour enactment relating to occupational safety, health and working conditions.
  • Discuss key issues and analysis of all the four labour codes

Training Delivery and Methodology:

  • This training will be delivered in an online mode. The training will primarily make use of lectures, case studies and experience sharing. It will also include group discussions and thus be participative in nature.
  • Each session will be based on a structured Power Point presentation followed by Q/A session
  • Participants should have access to internet and computer with audio-visual facilities

Participation Level:
Management Personnel and Plant level trade union leaders from Government Establishments, Public and Private Sector Undertakings Representatives from Employers' Organisations, Professionals/Management personnel, Academicians and Researchers.

Enrolment Fee:
Rs. 4500/- + 18% GST per participant.

Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSdCmSVMi-piyjn-tEzose43LyZ8A7m25RGw5CpVg_5EL2pr0A/viewform

Contact:
Ms. Dhanya M.B.
Course Director
Phone: +91-9582997445
Email: dhanyambala@gmail.com, dhanyamb.vvgnli@gov.in
Website: www.vvgnli.gov.in

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