Indian Law Society, Pune - Admission for BSL 5years, LLB 3years, Diploma in Taxation Law, Masters in Labour Law & Labour Welfare 2010
The College does not conduct any entrance examination towards admissions for either Five or Three Year Law Courses. Admissions are strictly on merit (aggregate %) of 12th standard for Five Year and of Graduation for Three Year Law Course. Reservation of seats for SC, ST, NT, VJNT, OBC etc is available only for the students from Maharashtra. Reservation of seats for Physically Handicapped is applicable to students both from within and outside Maharashtra.
Procedure to obtain the Prospectus and Admission Form
- In Person: On payment of Rs. 700/- in cash at the College office on any working day between 9.30 am to 3.30 pm.
- Download the Admission Form: The form should be printed and filled in. Form No. will be provided by the College. Send the form along with (1) the covering letter provided along with the Admission Form, (2) Required documents and (3) a DD of Rs. 850/- drawn in the name of "The Principal, ILS Law College" payable at Pune, on any nationalized Bank OR Rupee Co-Op Bank. Please write your Name, Address and Course Name on the reverse of the demand draft. Please note that the forms will not be accepted if incomplete and if DD and required documents are not attached. The Prospectus will be dispatched to the candidate on receipt of the form.
- By Post: Please send a Demand Draft of Rs. 850/- drawn in the name of "The Principal, ILS Law College" payable at Pune, on any Nationalized Bank OR Rupee Co-Op Bank. The request must contain the name, telephone number and full postal address (with PIN CODE) and course name.
Eligibility
BSL (Five-Year Degree Course):
XII th or equivalent with minimum score of 40% for candidates belonging to SC/ST and 45% for candidates belonging to general category.
LLB (Three-Year Degree Course):
Graduate in any discipline with minimum score 40% for candidates belonging to SC/ST and 45% for candidates belonging to general category
DTL (Diploma in Taxation Law):
Graduate in any discipline DLL&LW (Diploma in Labour Law & Graduate in any discipline
MLL & LW (Masters in Labour Law & Labour Welfare):
Graduate in any discipline
Important Dates
Admission Form for 2010-11 will be available from 15th May 2010 onwards.
Last date for receipt of duly completed admission forms by post / by hand - 16 June 2010
List of students in order of Merit for 1st BSL will be displayed on College notice board and website: www.ilslaw.edu - 21 June 2010
1st Merit List of students eligible for admission along with the time table of interview, will be displayed on College notice board and on website www.ilslaw.edu at 4.00 p.m - 26 June 2010
2nd Merit List of students eligible for admission will be displayed on College notice board and on website at 4.00 p.m - 30 June 2010
Interview and admission of the students whose names appear in the 2nd Merit List according to the time table displayed on College notice board and website www.ilslaw.edu - 2 July 2010
3rd Merit List of students eligible for admission will be displayed on College notice board and on website at 4.00 p.m - 3 July 2010
Lectures of 1st BSL begin - 3 July 2010
Interview and admission of the students whose names appear in the 3rd Merit List according to the time table displayed on College notice board and website www.ilslaw.edu - 5 July 2010
If there is any change in the admission schedule, it will be notified on the College notice board and website : www.ilslaw.edu. Students appearing for interview must bring with them DD towards Colleges fees of any nationalized bank or Rupee Co-Operative Bank in favour of 'Principal, ILS Law College' payable at Pune. For DD amount, please see the College Notice Board / website on 26th June 2010.
Tuition Fees (Five Year Law Course)
Course : Five Year LL.B. Course
Within Maharashtra : 12,320/-
Outside Maharashtra : 13,920/-
Within Maharashtra Backward Class : 10,288/-
NRI-Bhutan, Nepal, Srilanka, Bangladesh : 36,270/-
NRI : 60,450/-
Hostel Admissions & Fees
Hostel admissions are also based on merit as number of seats are limited in both Boys' and Girls' Hostel.
Gents Hostel Fees : Rs. 30,000/- p.a. (only lodging)
Girls' Hostel Fees
Within Maharashtra : Rs. 62,000/- p.a. (lodging & boarding)
Outside Maharashtra : Rs. 73,000/- p.a. (lodging & boarding)
NRI Students : Rs. 84,000/- p.a. (lodging & boarding)
Address for Correspondence
The Principal
ILS Law College
Chiplunkar Road (Law College Road)
Pune 411 004, Maharashtra.
Tel : 020 2565 6775 / 2567 0417
www.ilslaw.edu
Download Application Form for Graduate and Post-Graduate Programmes
