Edited Book on Law and Management by International Journal for Legal Research and Analysis (Volume 1, Issue 5): Call for Chapters
International Journal for Legal Research and Analysis (IJLRA, ISBN Book: 978-81-948082-7-5) is an open access, peer-reviewed and refereed Book provides a dedicated to express views on topical legal issues, thereby generating a cross current of ideas on emerging matters.
Formatting Guidelines:
The Authors are duly expected to follow the prescribed format:
- The Authors shall submit the article on an A4 size paper length
- Authors name and designation should be mentioned on the top right corner of page only i.e. below the title of the paper. The words limit for the article shall be 3000 - 4000 words.
- The submission shall be in MS Word format and not in any other format.
- The font shall be in Times New Roman with font size 12 pt and a spacing of 1.5. The footnotes shall be in Times New Roman with font size 10 pt.
- Endnotes are not to be used.
- Citation Mode: A uniform method of citation is accepted.
- All articles submitted will be checked for plagiarism. The Authors are strictly expected to acknowledge the references made use of.
- Co-authorship will be allowed to a maximum of two Authors.
Publication Charges:
- Single Author: Rs. 500/-
- Co-Author: Rs. 700/-
Paper Submission Procedure:
https://docs.google.com/forms/d/e/1FAIpQLSdgFs4ZlBgzth_oqbf3n95dpKg7yMWiTMbFMip9KNexfuhNJg/viewform?pli=1
Important Dates:
Submission Deadline:
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20th October, 2021
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Intimation of Acceptance:
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Within 24 hours of submission
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Note: The hard copy book of the journal / certificate will be sent to the Authors through courier / speed post (Optional)
Contact:
Phone: +91-7042148991
Email: editor@ijlra.com
Website: www.ijlra.com