Online Certificate Course on Human Rights

KATOG is going to conduc an Online Certificate Course on Human Rights. It is an initiative by Together-WCWW & KATCHERI.IN. KATOG aims to provide legal awareness to every section of the society. Its aim is to spread legal knowledge.

Syllabus:

Module 1: Introduction to Human Rights

• Evolution of Human Rights
• Concepts of Rights and Duties
• Correlation between Rights and Duties
• Theories related to Human Rights
• Different aspects of Human Rights
• Protection of Human Rights
• Social Movements
• Education of Human Rights
• Formulation of NGOs
• Government Initiatives

Module 2: International Aspects of Human Rights

• International bodies governing Human Rights
• Role of United Nations
• International Human Rights Instruments
• Universal Declaration of Human Rightsm, 1948
• International Convention on Civil & Political Rights, 1996
• International Convention on Economics, Social and Cultural Rights, 1966
• Convention on Elimination of All forms of Discrimination against women, 1979
• Convention on the Rights of the Child, 1989
• UN Declaration and Duties and Responsibilities of Individuals, 1997
• Nature of the International instruments (i.e. whether they are binding or not)
• States responsibilities under International Instruments

Module 3: Human Rights - An Indian Approach

• Constitutional approach including basic features of the constitution, fundamental rights and duties and their co-relation with International rights and duties
• Recognition of Human Rights and formulation of state bodies to protect these rights
• Judiciary
• National Human Rights Commission
• Non-state bodies to protect Human Rights
• Social movements
• NGOs
• Relation / Difference between state and non-state bodies
• Emerging trends:
• Human Rights and Environment
• Human Rights and Terrorism
• Human Rights and Globalization

Module 4: Human Rights and Covid-19

• Impact of COVID-19 on Human Rights
• Impact on Health Aspect
• Impact on Economic Aspect
• Impact on Social Aspect
• Impact on Fundamental Rights
• Extent of violation of these rights and what measures have been taken so far to control them?
• Human Rights vs. Law of Land

Module 5: Human Rights in Relation to Special Category

• Human Rights
• Rights of women & children
• Rights of disabled and older ones
• Rights of minorities
• Rights of migrants
• Need of amendment in rights along with introduction of new rights, co-ordination among government and states

Module 6: Prevention of Violation of Human Rights

• Bodies to prevent violation at international level
• Bodies to prevent violation at National level
• Relation between both the levels along with transparency of information
• Measures taken by International organisations in the past years and status of those measures
• Need of new measures

Course Dates:
Course starts from 25th of every month

Registration Fees:
Registration Fees is Rs. 300/- only

Registration Form:
https://docs.google.com/forms/d/1_mKEv2uPsK2mBKyOVEJZNOyCsGqocJr-0HIKbT_Cn5Q/edit

Certification:
Soft copy only

Administration of Courses:

• Duration of the course is 1 month
• Material (Soft copy) will be mailed for every 5 days
• You have to finish a module within specified time
• You will be given 3 days to submit questionnaire at the end once we sent the modules
• Confirmation mail will be sent within 24 hrs once enrolled

Contact:
Phone: +91-8851742417, +91-9136804644

Mr. Sai Vikranth
Phone: +91-7660899180
Email: dsaivikranth@gmail.com

 Back