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"Advolex" - Book by Law Column: Call for Papers

Law Column invites papers in the form of Articles, Short Notes, Book Reviews Case / Report Commentaries and other such for its Advolex (to be published in the form of a book with ISBN number).

Aim:
The book aims to provide a detailed insight into a full range of various legal topics.

Theme:
The book would not be theme-specific. Any theme related to the law is accepted.

Submission Guidelines:
The Authors are duly expected to follow the prescribed format:

  • The Author/s shall submit the article on an A4 size paper length. The submission shall be in MS Word format and NOT in any other format.
  • The font shall be in Times New Roman of font size 12 pt, with a spacing of 1.5. The footnotes to be in Times New Roman of font size 10 pt. Endnotes are not to be used.
  • Full names of all the Authors along with designation and contact number(s) must be given.
  • A margin of 4 centimeters shall be left on all sides of the paper.
  • Page borders, headers, footers shall not be used.
  • Citation Mode: A uniform method of citation is accepted.
  • The title of the research paper should be appropriate.
  • The paper shall be original and unpublished. All articles submitted will be checked for plagiarism.
  • Plagiarized submissions will be rejected for publication.
  • The Authors are strictly expected to acknowledge the references made use of.
  • Co-authorship will be allowed to a maximum of two Authors.

Word Limit (Subject to Relaxation):

  • Notes / Comments: (between 3000 - 5000 words including footnotes)
  • Cases / Report Commentaries: (between 2500 - 3000 words including footnotes)
  • Articles: (between 1200 - 5000 words including footnotes)
  • Short Notes: (between 1000 - 2500 words including footnotes)
  • Book/Report Review: (between 2000 - 3000 words including footnotes)

Format:
The format of the book is Print. Contributors are provided with a digital copy of the book on their e-mail id along with a certificate of publication. To procure a printed copy of the book, extra charges would apply.

Publication Charges:

  • Single authored Chapter: INR 500/-
  • Co-Authored Chapter: INR 700/-

Note: Payment to be made only after selection.

How to Submit?
All submissions are to be made via email only as MS word documents at: lawcolumn01@gmail.com with subject 'submission'

Important Dates:

Submission of full paper(s): 15th October, 2021
Intimation of acceptance/rejection: Within 24 hours of submission
Tentative month of Release of the Book: October, 2021

Contact:
Mr. Sai Vikranth
Phone: +91-7660899180
Email: dsaivikranth@gmail.com

Email: lawcolumn01@gmail.com
Website: http://www.lawcolumn.in

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