Online Course of Consumer Law
Consumer Assist is going to conduct the 3rd batch of the Online Course of Consumer Law.
Course Structure:
- Introduction to Consumer Protection Law and Policies
- Legislative framework on Consumer Protection in India
- Consumer Law: Practice and Procedure
- Consumer Complaints & Appeal
- Landmark Judgments
- Consumer Protection: Way Forward
Course Duration: 1 Month
Registration Procedure:
The following are the categories available for registration:-
- Online Learning Course: All the modules, study materials etc. will be available to all the participants for free of cost to enable them to learn about consumer law.
- Verified & Approved Certificate Course: This category is for all the participants who are willing will receive an instructor signed and approved certificate. The registration fee for the same is Rs. 500/-
- Registration fee for Early Bird Registrations- Rs. 300/-
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSeAIdo7aYaAoASEpPZ5kEoDieQ458aRScXe_m-XxOjDddApGw/viewform
Important Dates:
Early Bird registrations till:
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22nd July, 2021
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Last date for registration:
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25th July, 2021
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Commencement of course:
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1st August, 2021
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Contact:
Mr. Lakshya Jauhari
Phone: +91-8130713392
Email: consumerassistoevents@gmail.com
Website: consumerassisto.com
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