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MyLawman: Interactive Certificate Course on Competition Law & Practice

MyLawman is going to conduct an Online Interactive Certificate Course on Competition Law & Practice. This course has been designed for all law students and budding lawyers who want to build their careers in competition law; including research scholars and law professionals who are enthusiastic about gaining knowledge about various facets of Competition Law. The course has speakers comprising recognized professionals of the Competition Law practice. This course provides the knowledge and skills necessary to become an excellent competitive lawyer, with solid legal foundations and a broader vision of the sector. The course shall be conducted live in online mode from 18th June, 2021 to 5th July, 2021.

Competition laws are established to have fair trade practice and healthy competition among members in the market, and their function is to ensure the maximum protection given to both buyers and sellers. Keeping in view the vast area of possibilities for a legal career in this arena of legal spheres, this course is designed to cover every nook and corner of Competition Law to be delivered with great expertise of renowned speakers having unparalleled knowledge of this less traveled but adventurous road to excellence in Competition Law.

Our participants in the Online Interactive Certificate Course on Competition Law & Practice will be addressed by 7 distinguished Speakers from professional organizations like Ex Lege Chambers, Competition Commission of India, Shardul Amarchand Mangaldas, J. Sagar Associates, Economic Law Practice, Faculty of Law - Dharmashastra National Law University and Trilegal.

Eligibility:
The course is open to:

  • Undergraduate and Postgraduate students of Law and allied fields
  • Academicians, Research Scholars, and Professionals from all the fields

What you will learn:
By the end of this course you will be well acquainted will the following:

  • Understanding of the legal and regulatory framework that governs the development of the Competition law
  • Concepts and functions of market and role of competition law
  • Practical parlance and treatment of Anti-competitive agreements
  • Theoretical basis and Practical Issues, Merger Control, IPR, Investment and their relation with Competition Laws
  • Modern dimensions of Competition Law in different sectors of the market

Course Curriculum and Speakers:
The course is divided into 8 Modules for better understanding and wholesome coverage of the course. Read below the themes and their speakers:

  • Inaugural Day Keynote Speech by Mr. Shantanu Mukherjee, Head of Chambers, Ex Lege Chambers, New Delhi (Inaugural Day Speaker)
  • Scheme and important pillars of Competition Law in India, EU, and US by Mr. Ankit Srivastava, Assistant Professor, Dharmashastra National Law University, Madhya Pradesh
  • Abuse of Dominance by Mr. Abhay Joshi, Associate Partner, Economic Law Practice, Mumbai
  • Anti-Competitive: Horizontal & Vertical Agreements by Ms. Radhika Seth, Senior Associate, Trilegal, Mumbai.
  • Digital Gatekeepers and Competition Law by Mr. Devarsh Kotak, Associate Lawyer, Shardul Amarchand Mangaldas, Mumbai.
  • IP & Competition by Mr. Shantanu Mukherjee, Head of Chambers, Ex Lege Chambers, New Delhi
  • Merger Control by Mr. Ela Bali, Principal Associate, J. Sagar Associates, Mumbai.
  • Antitrust Investigations and Current Trends in Competition Law and Global Competition by Mr. Anku Sharma, Expert (Law), Competition Commission of India, New Delhi.

Moderators:
Mr. Abhinav K. Mishra, Head - Advanced Research in Law and Advisor (RID), MyLawma
Ms. Sonal Saxena, Head - Research and Innovation Division (RID), MyLawman
Ms. Ayushi Gupta, Course Coordinator, MyLawman

Evaluation Process:
The participants shall be continuously assessed. The assessment shall be done through the following:

  • Class interaction and attendance
  • Final assignment (one assignment shall be given at the end of the course)

Registration Fee:

  • Students (those currently enrolled in undergraduate and postgraduate courses): Rs. 1200/-
  • Professionals (practicing lawyers, academicians, research scholars, and Ph.D. candidates): Rs. 1500/-

Registration Form:
https://pages.razorpay.com/competitionlaw

Upload your payment proof and document:
https://forms.gle/T1PJovw4rqkbHqCv9

Deadline:
The last date for registration is 17th June, 2021 by 8:00 PM

Contact:
Ms. Ayushi Gupta
Phone: +91-8527746658
Email: ayushimylawman@gmail.com
Website: www.mylawman.co.in/clp

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