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International Summer School on Arbitration

ADR HOC in collaboration with BAIAC, Singapore is going to conduct the International Summer School on Arbitration

Date: 12th - 21st June, 2021

Eligibility:
Faculty members, Research scholars, professionals and students are eligible to participate

Objectives:
The purpose of this course is to introduce students, academicians, young lawyers and professionals to the nuances of Arbitration and the connected stems there to. The course will acquaint the participants with the intricacies of Domestic & International Arbitration. It will enable them to learn the basics of arbitration, techniques, how to draft arbitration clause in a contract, and various other related facets of Arbitration.

We Offer:

  • Expert Faculty from all across the globe
  • Extensive Learning of Arbitration with 10+ Sessions
  • In-depth learning of interpretation of various laws governing Arbitration
  • Hands-on practical training from seasoned experts to help you garner skills required to function as an arbitration professional
  • Skill Development Workshops
  • Certificate of Completion

Who should take this course?

  • Law students aspiring a career as an arbitration professional
  • Professionals seeking to diversify their practice
  • Academicians and everyone else looking to learn more about the subject

Timings:

  • On weekdays: 2 hrs session per day
  • On weekends: 5 hrs session per day

Course Structure:
This online course will cover the following topics:

  • Introduction to Arbitration
  • Arbitration and the Legal Framework - Overview of the relevant provisions & applicability
  • Arbitration agreements : Drafting & Issues
  • Commencement of Arbitration & Issues in appointment of an Arbitrator
  • Arbitration Procedure
  • Challenges to Arbitral awards and Interim relief
  • Arbitral Awards & Drafting
  • International Commercial Arbitration
  • Arbitration in Construction, Maritime & Investment disputes
  • The interplay of Arbitration and Technology
  • Hybrid modes of Arbitration
  • Advocacy & Ethics in Arbitration
  • Career Building in International Commercial Arbitration & Research
  • Mock Arbitration

Registration Fees:

Indian Students* INR 5000
Indian Professionals & Academicians* INR 7500
International Students* US $100
International Professionals* US $150

*Contemporary developments & Important cases will be covered in every session.
*Upon completion, an assessment will be taken.

Registration Form:
https://forms.gle/KZp3dg7ysXa6bBLMA

Important Dates:

Last date of Registration for attendees: 11th June, 2021
Starting of the School: 12th June, 2021
Ending of the School: 21st June, 2021

Contact:
Ms. Devyani Prasad
Phone: +91-9999228974
Email: adrhocevents@gmail.com
Website: www.adrhoc.com

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