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E-International Seminar on Emerging Trends of Intellectual Property Rights

Law Mantra Trust in collaboration with the Indian Law Institute - New Delhi, Rajiv Gandhi National University of Law - Punjab, Chanakya National Law University - Patna, Maharashtra National Law University - Nagpur and SRM University - Sonepat is going to organize the one day E-International Seminar on Emerging Trends of Intellectual Property Rights.

Date: 17th April, 2021

Inaugral Session: 11:00 a.m. to 12: 30 p.m.

Guests:

  • Hon"ble Mr. Justice Ujjal Bhuyan, Judge, High Court of Bombay at Bombay (Chief Guest)
  • Hon"ble Mr. Justice Vibhu Bakhru, Judge, High Court of Delhi at Delhi (Guest of Honour)
  • Prof. (Dr.) Srividhya Ragavan, Professor of Law, Texas A&M School of Law
  • Prof. (Dr.) Prabuddha Ganguli, Honorary Visiting Professor, Jawaharlal Nehru University, New Delhi, Emeritus Professor, Vishwakarma University, Pune
  • Prof. (Dr.) Tatsuhiro Ueno, Professor of Law at Waseda University, Japan
  • Prof. (Dr.) Paramjit Singh Jaswal, Vice-Chancellor, SRM University-Sonepat
  • Prof. (Dr.) Vijender Kumar, Vice-Chancellor of Maharashtra National Law University, Nagpur
  • Prof. (Dr.) Manoj Kumar Sinha, Director, The Indian Law Institute, New Delhi
  • Mr.Kishor Kumar Mishra, President, Law Mantra Trust.

Schedule:

  • 11:00 A.M:- Welcome Address by Mr. Kishor Kumar Mishra
  • 11: 02 A.M: Book Release titled "Artificial Intelligence and Law"
  • 11:05 A.M: Address by Prof. (Dr.) Manoj Kumar Sinha, Director, The Indian Law Institute, New Delhi.
  • 11:12 A.M: Address by Prof. (Dr.) Vijender Kumar, Vice-Chancellor of Maharashtra National Law University, Nagpur
  • 11:20 A.M: Address by Prof. (Dr.) Tatsuhiro Ueno, Professor of Law at Waseda University, Japan.
  • 11: 35 A.M: Address by Prof. (Dr.) Prabuddha Ganguli, Honorary Visiting Professor, Jawaharlal Nehru University, New Delhi, Emeritus Professor, Vishwakarma University, Pune.
  • 11:50 A.M: Address by Prof. (Dr.) Srividhya Ragavan, Professor of Law, Texas A&M School of Law.
  • 12:03 P.M: Address by Hon"ble Mr. Justice Vibhu Bakhru, Judge, High Court of Delhi at Delhi.
  • 12:15: Hon"ble Mr. Justice Ujjal Bhuyan, Judge, High Court of Bombay at Bombay.

Valedictory Session: 04:00 p.m. to 05:30 p.m.

Guests:

  • Hon"ble Shri. Suresh Prabhu, Prabhakar, India's Sherpa to the G7 and G20 and Former Minister of Railways, Minister of Commerce & Industry and Civil Aviation, Government of India. (Chief Guest).
  • Prof. (Dr.) Uma Suthersanen,Chair in Global Intellectual Property Law, Queen Mary, London.
  • Ms. María Gabriela Talavera, Directorate, IP Direction, Supreme Court of Justice, AsunciÓn-Paraguay.
  • Justice (retd.) Mridula Mishra, Vice Chancellor, CNLU Patna.
  • Vice-Chancellor, RGNUL-Punjab.
  • Prof. (Dr.) Naresh Kumar Vats, Registrar and Professor of Law, RGNUL-Punjab.
  • Prof. (Dr.) S.C Roy, Professor of Law, CNLU -Patna.
  • Dr. Himanshu Pandey, Associate Professor, MNLU -Nagpur.
  • Ms. Kishor Kumar Mishra, President, Law Mantra Trust.

Schedule:

  • 04:00 P.M:- Welcome Address.
  • 04:05 P.M: Address by Himanshu Pandey, Associate Professor, MNLU -Nagpur.
  • 04:12 P.M: Address by Prof. (Dr.) S.C Roy, Professor of Law, CNLU -Patna.
  • 04:20 P.M: Address by (Dr.) Naresh Kumar Vats, Registrar and Professor of Law, RGNUL-Punjab.
  • 04: 30 P.M: Address by Vice-Chancellor, RGNUL-Punjab.
  • 04:40 P.M: Address by Justice (retd.) Mridula Mishra, Vice Chancellor, CNLU Patna.
  • 04:50 P.M: Address by Ms. María Gabriela Talavera, Directorate, IP Direction, Supreme Court of Justice, AsunciÓn-Paraguay.
  • 05:05 P.M: Address by Prof. (Dr.) Uma Suthersanen, Chair in Global Intellectual Property Law, Queen Mary, London.
  • 05:15 P.M: Address by Hon"ble Shri. Suresh Prabhu, Prabhakar, India's Sherpa to the G7 and G20 and Former Minister of Railways, Minister of Commerce & Industry and Civil Aviation, Government of India.
  • 05:30 P.M: Vote of Thank by Mr. Kishor Kumar Mishra.

Guidelines for Attending Seminar:

  • There is no registration fee for attending the Event
  • Event is open for all
  • Event will be hosted by CISCO-Webex Platform
  • Meeting Id and Password will be shared to all registered participant

Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSfAMOtDhHLc8-CAbBIAFuGHTcSmBxqKlSZpkdS7Ibv9bGXMmA/viewform

Deadline:
The last date for registration as attendee is 12th April, 2021.

Contact:
Phone: +91-9310053923
Email: seminarnlus@gmail.com
Website: http://www.lawmantra.org/event/

Download Inaugural Poster, Validectory Poster

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