Consumer Assisto: Online Course on Consumer Law
Consumer Assisto is going to conduct the 3rd batch of the Online Course on Consumer Law
Course Structure:
- Introduction to Consumer Protection Law and Policies
- Legislative framework on Consumer Protection in India
- Consumer Law: Practice and Procedure
- Consumer Complaints & Appeal
- Landmark Judgments
Registration Procedure:
The following are the categories available for registration:
- Online Learning Course: All the modules, study materials etc. will be available to all the participants for free of cost to enable them to learn about consumer law.
- Verified & Approved Certificate Course: This category is for all the participants who are willing receive an instructor signed and approved certificate. The registration fee for the same is Rs. 500/-.
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSeAIdo7aYaAoASEpPZ5kEoDieQ458aRScXe_m-XxOjDddApGw/viewform
Important Dates:
| Last date for Registration:
|
13th March, 2021
|
| Commencement of Course:
|
15th March, 2021
|
| Course Duration:
|
1 month
|
Contact:
Mr. Madhav Singh
Phone: +91-8954841664
Email: consumer.assisto@gmail.com
Website: consumerassisto.com
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