Webinar on things to keep in mind if you want to Practice as a Constitutional Law Expert
Law Audience is going to organize a Webinar on Things to keep in mind if you want to Practice as a Constitutional Law Expert.
Date: 14th March, 2021
Time: 3:00 PM to 4:00 PM
About Webinar:
It will be just an open-ended discussion based on the experience of the hon'ble speaker.
About Speaker:
Advocate Haresh A. Raichura, Supreme Court of India, New Delhi:
In 1982, while practicing in District Court Junagadh, he was standing before a cupboard in library and he was reading a Justice P.N. Bhagwati Judgement. Just then an idea came. If he works hard in district court, his work can benefit only one or two persons. But if he works hard in Supreme Court, it can benefit thousands of litigants. This is how a dream began. In 1990, after 8 years, he was practising in Supreme Court.
Eligibility:
- It shall be an online event
- It is open for Students, Lawyers, Research Scholars, Teachers, Judges, Professionals and Academicians or for anyone who is interested in topic of the Webinar
Registration Fee:
NIL. There are no registration charges. Anyone can join the webinar free of cost.
The Registration Link for Zoom Meeting:
Limited seats are available for the Zoom Meeting (100 seats only). Registration is required for the Zoom Meeting. You cannot join the meeting on zoom without filling up the registration form. The registration link will be closed at 10:00 AM on 1st March, 2021 or earlier (If we cross the maximum participants' limit allowed on the Zoom. In that case, you can watch the meeting live on our YouTube Channel @Law Audience. But no free e-certificate will be provided for the YouTube Live-Streaming).
Zoom Meeting Registration Link:
https://forms.gle/pucDGf23xr5sLti2A
Contact:
Mr. Varun Kumar
Founder-Chief Executive Officer, Law Audience
Phone: +91-8351033361
Email: Info@lawaudience.com, ceo@lawaudience.com
Website: www.lawaudience.com
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