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Webinar on "Understanding Advocate-on-Record System in Supreme Court of India"

Law Audience is going to organize a Webinar on "Understanding Advocate-on-Record System in Supreme Court of India"

Date: 21st February, 2021
Time: 3:00 p.m. to 4:00 p.m.

About Law Audience:
Law Audience is an online legal platform which is aimed at spreading the legal education and other opportunities related to the field of law among the legal audience as much as possible.

Eligibility:

  • It shall be an online event
  • It is open for Students, Lawyers, Research Scholars, Teachers, Judges, Professionals and Academicians or for anyone who is interested in topic of the Webinar

About the Webinar:
It'll be just an open-ended discussion based on the experience of the hon'ble speaker.

Speaker:
Advocate Haresh A. Raichura, Supreme Court of India, New Delhi:
In 1982, while practicing in District Court Junagadh, he was standing before a cupboard in library and he was reading a Justice P.N. Bhagwati Judgement. Just then an idea came. If he works hard in district court, his work can benefit only one or two persons. But if he works hard in Supreme Court, it can benefit thousands of litigants. This is how a dream began. In 1990, after 8 years, he was practising in Supreme Court.

Zoom Meeting Link:
The Zoom Meeting link will be provided directly in your Email Inbox on 21st February, 2021 before 2:00 PM. Participants are requested to check their email inboxes including the spam folders on 21st Feb 2021and you are also prohibited from misusing the Zoom Meeting details.

Registration Fee:
NIL. There are no registration charges. Anyone can join the webinar free of cost.

The Registration Link for zoom Meeting:
Limited seats are available for the Zoom Meeting (100 seats only). Registration is required for the Zoom Meeting. You cannot join the meeting on zoom without filling up the registration form. The registration link will be closed at 10:00 AM on 21st of February, 2021 or earlier (If we cross the maximum participants' limit allowed on the Zoom. In that case, you can watch the meeting live on our YouTube Channel @Law Audience. But no free e-certificate will be provided for YouTube Live-Streaming).

Note: To access the Google Registration Form you have to login with your Google account.

Zoom Meeting Registration Link:
https://forms.gle/i9N4NdV52oLqYmzJ9

Contact:
Mr. Varun Kumar
Founder - Chief Executive Officer,
Law Audience
Phone: +91-8351033361
Email: Info@lawaudience.com, ceo@lawaudience.com
Website: www.lawaudience.com

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