E-International Seminar on Emerging Trends of Intellectual Property Rights
Law Mantra Trust in association with the Indian Law Institue - New Delhi, Rajiv Gandhi National University of Law - Punjab and Chanakya National Law University - Patna, Maharashtra National Law University - Nagpur and SRM University - Sonepat is going to organize the one day E-International Seminar on Emerging Trends of Intellectual Property Rights
Date: 17th April, 2021
The Seminar aims to examine and analyze the Emerging Trends of Intellectual Property Rights of today's times. The International Seminar will be attended by various international delegates and speakers as also representatives from the national diaspora representing the stakeholders in the digital ecosystem and alive web. These would include representatives from the Central Government & State Governments, various Ministries, Law Enforcement Agencies, Police, Business, Information Technology, Corporate Sector, Academicians, Scholars, Service Providers, International Organizations and distinguished thought leaders.
Objective:
To provide a platform for stake holder like organizations working in international and national level, legislatures, civil societies, researchers, practitioners, academicians, activists and policy makers to deliberate and discuss on what is required to build strategies and to address the constraints in inclusive practices towards betterment of the society.
Call for Papers
The organizing committee welcomes original papers, relating to, but not limited to the following topics:
- Current emerging trends in Intellectual Property Regime
- Intellectual Property challenges in the field of pharmaceuticals
- Intellectual Property and Sustainable Development
- Protection of Geographical Indication and Traditional Knowledge
- Procedural & Registration Aspect of Trade Marks
- Interface between IPR & Competition Law
- Geographical Indication & Protection of Traditional Knowledge
- Abuse of Dominant Position
- Copyright & Fair Use
- Law relating to Copyright and the Entertainment Industry
- Geographical Indication and Protection of Traditional Knowledge
- Intellectual Property challenges in the field of agriculture and pharmaceuticals
- Challenges of Enforcement of Protection of Copyright Laws in the Digital Era
- The interface between Designs and Copyright Laws
Submission Guidelines:
- The title of the paper should be followed by Name, Designation, Name of the Organization / University / Institution and Email address. It is mandatory to mention Email address, as all future correspondence will be through it;
- Name and details of Co-author, if any;
- Chapter: Chapter should be in Times New Roman 12 point font and double spaced. Main Title should be in full capitals, bold and centered 12 point font. Sub-titles should be in sentence case, bold and 12 point font. Author's names should be in small capitals and centered 12 point font Footnotes should be in Times New Roman 12 point font;
- Citation Format: Please use footnotes rather than endnotes. Footnotes should conform to The Indian Law Institute, New Delhi Style;
- Submission of the abstract: A covering letter with the name(s) of the author(s) and address, designation, institution/affiliation, the title of the manuscript and contact information (email, phone, etc.) is compulsory to submit. All submissions must contain an abstract of not more than 300 words with 5 Minimum Keywords;
- Originality of Manuscripts: All the contributions should be the original work of the contributors and should not have been submitted for consideration in any other Publication. Any plagiarized work will be out-rightly rejected;
- Copyright: The contributions presented to and accepted for publication and the copyrights therein shall be the Intellectual Property of Law Mantra;
- The title of the Chapter should be followed by Name, Designation, Name of the Organization / University / Institution and Email address. It is mandatory to mention Email address, as all future correspondence will be through it;
- Name and details of Co-author, if any;
- The paper should be typed in MS WORD format (preferably 2007 or 2010);
- The paper must be in single column lay out with margins justified on both sides;
- The length of paper should not be below 4,000 words (including footnotes) and Should not Exceed more than 10,000 (Including Footnotes).
Procedure for Submission of Abstracts:
- Abstract (of about 250 words) should be sent as an attachment in a word file. Abstracts will be peer reviewed before they are accepted.
- The following information, in the given format, should be send along with the Abstract:
- Name of the Participant, Official Designation/Institution Details, Address and Email id, Title of Abstract
- Submit your abstract to: seminarnlus@gmail.com
Registration Fees:
- Student Rs. 500/-
- Faculty / Professional / Research Scholar / Other Rs. 700/-
- Foreign Participants: Nil
Note: Both Author and Co-Author have to register separately.
Important Dates:
Submission of Abstract:
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25th March, 2021
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Confirmation of Abstract Selection:
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27th March, 2021
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Registration:
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9th April, 2021
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Submission of Draft Paper (Proposed Paper):
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14th April, 2021
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Seminar Date:
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17th April, 2021
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Submission of Final Paper:
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2nd June, 2021
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Publication of Selected Paper:
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By March, 2022
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Contact:
Law Mantra Office
Phone: +91-9310053923
Email: seminarnlus@gmail.com
Website: www.lawmantra.org
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