Penal Discussion on "Do Women Routinely Misuse the Laws: Myth or Realty"
Geeta Institute of Law, Panipat is going to organize a Penal Discussion on "Do Women Routinely Misuse the Laws: Myth or Realty
Date: 13th February, 2021
Time: 1:30 p.m.
About Geeta Institute of Law (GIL):
We feel honored to mention that ours is a galaxy of eleven Institutes under the banner of Geeta Group of Institutions (GGI). The broad motive behind our venture is to produce quality human resource bank in the field of law, engineering, science, management, education and other allied fields.
Geeta Institute of Law (GIL) was established in 2007. The College has its unique teaching and learning techniques and is one of the prestigious Law Institute in India, offering B.A. LL.B.(Hons.), BBA LL.B.(Hons.), LL.B. (3 years) and LL.M. (2 years) programs. It has been ranked among top 35 law institutes in India by India Today (2018 - Special Edition) Ranking.
Registration Fees:
Free Joining
Join From:
https://bit.ly/3awNOB1
Contact:
Mr. Anil Vats
Assistant Professor
Geeta Institute of Law, Panipat
Phone: +91-9873465616
Website: https://www.geetalawcollege.in/
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