S.K. Misra Memorial International Mediation and Negotiation Competition
After the grand success of its First Edition, Lloyd Law College is going to organize its 2nd Edition of S.K. Misra Memorial International Mediation and Negotiation Competition 2021 powered by BW Legal World and Trust Legal (Advocates & Consultants). This time the Competition will be International Level with Law students from all across the world. Due to the risk associated with the novel Corona Virus (COVID-19) outbreak, this competition will be organized in Online Mode only.
Mediation has gained wide popularity in recent times and has been increasingly adopted as the preferable mode of Dispute Resolution. Technological advancement and its wide applicability have brought the legal world to explore all the possible aspects.The Objective of this Competition is to promote the use of Mediation among young generations of professionals with a mindset equipped to effectively resolve disputes. This Educational Event will seek to encourage the effective use of Mediation and open exchange of ideas, experience, and know-how between students of different Universities, cultures, generations, and backgrounds.
Eligibility:
- This competition is open for all registered Teams. There is no team cap.
- Each participant must be a current Undergraduate student of their respective Institution. In exceptional circumstances, the Organizing Committee may grant eligibility to Institutions with Degree programs in International Relations, provided that adequate instructions in International Law will be available to all members of the team.
Registration Fees:
- Indian Students: Rs. 3000/-
- International Team: US$ 50
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSfPcvXkusNxm1ezftLQqbDPd6iMfUJ7YxF5Gg1oF4uxMKa3NQ/viewform
Important Dates:
| Release of Invitation for Registration:
|
12th December, 2020
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| Last date of Registration:
|
15th January, 2021
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| Release of Mediation Problems (All Rounds).
|
31st January, 2021
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| Last date to seek clarification:
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10th February, 2021
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| Release of Clarifications:
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20th February, 2021
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| Last Date to submit Mediation Plan:
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26th February, 2021
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| Event Day 1: Workshop organized by Trust Legal Advocates & Consultants, Preliminary Round 1:
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5th March, 2021
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| Event Day 2: Preliminary Round 2, Quarter Finals:
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6th March, 2021
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| Event Day 3: Semi-Final Round, Final Round:
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7th March, 2021
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| Valedictory Ceremony:
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7th March, 2021
|
Contact:
Ms. Daisy Pallawi
Phone: +91-9523981666
Ms. Prajjavi Srivastava
Phone: +91-7054515846
Email: ladrc@lloydlawcollege.edu.in
Download Brochure
