Professional Certificate in Commercial Arbitration
We are pleased to announce IIAM's next training program on the "Professional Certificate in Commercial Arbitration" (Code: ITP-03). Due to the present pandemic of COVID-19 and travel restrictions, this program will be conducted online extending 8 days. It will begin on Saturday, 9th January, 2021 from 9.30 am to 5.00 pm (6 hours), and then from Monday to Friday evenings from 5.00 pm to 7.30 pm and ending its next Saturday, 16th January, 2021 from 9.30 am to 5.00 pm (6 hours).
The program provides knowledge and an appreciation of commercial arbitration and its role within the Indian legal system. It offers the participants the theory of arbitration law and practice, with emphasis on procedure of arbitration, both ad-hoc and institutional, drafting of arbitration agreements, framing of issues and making of arbitral awards. The program will also look at the art of making dispute resolution clauses appropriate to the parties' business needs and dispute resolution desires. The program provides a solid foundation for participants to become an Arbitrator and expertise to represent in Commercial Arbitration as an Arbitration Lawyer / Consultant.
After successful completion, the participant will be eligible for empanelment as an IIAM Arbitrator, subject to the norms of enlistment. The programs also entitle the participant for accreditation under the APCAM (Asia Pacific Centre for Arbitration & Mediation) Accreditation norms.
Fee:
- Indian participants: Rs. 25,000/-
- NRI participants & participants from SAARC Region: US $410
- Foreign participants: US $460
Note: Fee includes Training material
Contact:
Commander K.V. Balakrishnan (Retd.)
Executive Director, Indian Institute of Arbitration & Mediation
Phone: +91-9349701274
Email: dir@arbitrationindia.com
Website: www.arbitrationindia.org
Download Application Form