Law Audience - Webinar on Revisiting Fundamental Duties under Constitution of India
Law Audience is going to organize a Webinar on the theme "Revisiting Fundamental Duties under Constitution of India".
Date: 15th December, 2020 (10:00 a.m. to 11:00 a.m.)
Fundamental Duties are a bundle of a non-enforceable obligation imposed on the citizens, in the recent times fundamental duties have hogged the limelight as retaliation to fundamental rights and thereby assumed significance.
Eligibility:
- It shall be an online event
- It is open for Students, Lawyers, Research Scholars, Teachers, Judges, Professionals and Academicians or for anyone who is interested on the topic of the Webinar
About the Speaker:
Asst. Prof. Atul Alexander at West Bengal National University of Juridical Sciences
Mr. Alexander completed his LL.B. (Hons) from School of Excellence in Law and LL.M. from Tamil Nadu Dr. Ambedkar Law University. He is a gold medallist and University topper both at LL.B. and LL.M..Mr Atul Alexander is presently Assistant Professor of Law at West Bengal National University of Juridical Sciences (WBNUJS). Mr. Atul Alexander is also selected as a visiting research scholar at the prestigious Stockholm Centre for International Law, U.S Naval War College, United States. Mr. Atul Alexander has written extensively on International Law and some of his works were cited by the NewYork Times, South China Morning Post, etc.
Registration Fees:
NIL, there are no registration charges, anyone can join the webinar free of cost.
Registration for Zoom Meeting:
https://us02web.zoom.us/meeting/register/tZMuduGqqTMtHtOymByJoREn8PFSJ1CWNHqp
E-certificate Fees:
If you want to claim an e-certificate of participation then you have to pay nominal charges, i.e. Rs. 100/- only. If you are registering for the Zoom Meeting or for the YouTube Live-Streaming and need an e-certificate then you have to WhatsApp the screenshot of payment immediately after filling up the registration form (If you are going to join it on YouTube then no need to fill up any registration form) at +91-8351033361 or email at info@lawaudience.com along with the registration details (such as your name & address). E-certificate of participation will be emailed or WhatsApp by 17th December, 2020 (before 11:59 PM).
Note: E-certificate fee is non-refundable at any cost unless the event is cancelled by the organizer. E-certificate will be given only if you join the session and mark your attendance as per the norms of attendance mentioned in this notification. If you pay the e-certificate fee but do not mark your attendance or do not join the webinar session even in that case, the fee is not refundable and no e-certificate will be provided.
Contact:
Mr. Varun Kumar
Founder-Chief Executive Officer, Law Audience
Phone: +91-8351033361
Email: Info@lawaudience.com, CEO@lawaudience.com
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