Admission Notice for Online Courses in The Indian Law Institute
The Indian Law Institute (ILI) was founded in 1956 primarily with the objective of promoting and conducting legal research. The objectives of the Institute as laid down in its Memorandum of Association are to cultivate the science of law, to promote advanced studies and research in law so as to meet the social, economic and other needs of the Indian people, to promote systematization of law, to encourage and conduct investigations in legal and allied fields, to improve legal education, to impart instructions in law, and to publish studies, books, periodicals, etc.
Intellectual Property Right and Information Technology in the Internet Age (This course will cover the basic laws of Patents, Copyright, Trademarks and Management in IPRs)
Eligibility:
Anyone who is pursuing / has pursued diploma or degree after 10+2 and has access to computer and Internet can apply
Cyber Laws (This course will cover the fundamentals of Cyber Law and Cyber World, Regulatory Framework, Cyber Crimes and E-Commerce)
Eligibility:
Anyone who is pursuing / has pursued diploma or degree after 10+2 has access to computer and Internet can apply
Duration: Three Months (Commencing from 13th April, 2010)
Fee: Rs. 4,000/- (Four Thousand only); 150 US$ (for foreign students)
Last Date: 12th April, 2010
Contact:
Indian Law Institute
Bhagwan Das Road, New Delhi - 110001
Email: e_ipr@ilidelhi.org
Tel. No: 011- 23389849
Fax No: 011- 23782140
Download Application Form for Online Certificate Course on IPRs and Information Technology in the Internet Age, CYBER LAWS