Creighton Law Review Symposium - Call for papers
The Creighton Law Review announces the fifth annual symposium at Creighton University School of Law in Omaha, Nebraska. It will be held on 23rd March, 2012. The Symposium will explore the themes of changes in legal education and legal ethics.
The Creighton Law Review is currently soliciting papers to be published in the fourth edition, which will be devoted to the symposium themes. Those authors interested in publishing their articles in the fourth edition must submit their articles to the Law Review by 16th November, 2011.
All papers should be accompanied by an abstract of 250 words or less. The Law Review will notify authors as to whether their papers have been selected for publication by January 9, 2012. Thereafter, the Law Review will extend offers to some authors to present their article at the symposium in late March 2012.
Submission:
Papers should be submitted, preferably in electronic form, to:
emmanagengast@creighton.edu or through the Express-O Service or via post, to:
Emma Nagengast
Senior Lead Articles Editor
Creighton University Law Review
Creighton University School of Law
2500 California Plaza
Omaha, NE 68178
For more information, please contact:
Professor Ronald R. Volkmer
Email: volkmer@creighton.edu
http://www.creighton.edu/groups/lawreview/lawreviewsymposium/index.php
