International Criminal Justice Review - Call for papers
International Criminal Justice Review (ICJR) is a scholarly journal dedicated to presenting system-wide trends and problems on crime and justice throughout the world. ICJR provides a forum for social scientists to report research findings for policy making with respect to crime and justice through innovative and advanced methodologies. The journal provides a comparative and international overview of law and crime and justice from a cross-cultural perspective.
As a peer-reviewed journal, ICJR encourages the submission of articles, research notes, and commentaries that focus on crime and broadly defined justice-related topics in an international and/or comparative context. Articles may focus on a single country or compare issues affecting two or more countries. Both qualitative and quantitative pieces are encouraged, providing they adhere to standards of quality scholarship. Manuscripts may emphasize either contemporary or historical topics.
ICJR seeks communication among disciplines in an effort to disclose valuable scholarly materials for the purpose of knowledge enhancement. ICJR welcomes criminal justice and criminology scholars to submit their research from all over the world who are interested in the development and improvement of public policy on crime and the justice system, along with various other related practices.
Submit Manuscripts to:
Dean Dabney Editor,
International Criminal Justice Review
Email: icjr@gsu.edu
For complete Manuscript Submission Guidelines, please visit: http://icjr.sagepub.com
Contact:
Georgia State University,
P.O. Box 4018, Atlanta,
GA 30302-4018, U.S.A.
Phone: (404) 413-1040
Fax: (404) 413-1030
Website: www.gsu.edu
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