Webinar on Issues and Challenges in the field of Trademark Prosecution
IP Assisto is going to organize a Webinar on "Issues and Challenges in the field of Trademark Prosecution"
Date: 5th September, 2020
Time: 4:00 PM
IP Assisto is taking forward its vision by conducting a webinar on the "Issues and challenges in the field of trademark prosecution". The webinar is fixated to provide information about the challenges and issues one can face while filing, Examining, Publication or advertisement, opposition, registration and renewal of trademark in India.
Speaker:
Advocate Shubham Borkar
Lawyer with R.K. Dewan & Co., Prosecution & Litigation
Registration:
Limited number of seats available.
Registration Fees:
No Registration Fee.
Registration Form:
https://forms.gle/yZegLtUk8j1qY1Ah6
Deadline:
The last date for registration is 4th September, 2020
Contact:
Ms. Aakansh Prakash
Phone: +91-8860734215
Email: ipassisto@gmail.com
Website: http://ipassisto.com/
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