Webinar on Real Estate Regulatory Authority: Impact on Consumers and their Legal Remedies
Consumer Assisto as the name suggest the ideology of this project is to provide legal assistance to consumers and build content of all the legislations and case laws which shall be accessed by everyone. Consumer Assisto is going to organize a Webinar on "Real Estate Regulatory Authority: Impact on Consumers and their Legal Remedies".
Date: 25th July, 2020 (4:00 PM to 5:30 PM)
Mode: Online Mode
About the Webinar:
In order to facilitate transparency in the home buying process, the Indian Government passed the RERA Act in May, 2016. There have been major implications of this on the consumers / homebuyers. The webinar seeks to clear out the procedures of registration under the RERA Act and how there may be legal issues while the registration of a house.
Speaker:
Advocate Shaurya Krishna
He is currently practicing Real Estate Laws and Corporate Litigation. He is acting as the VP (Legal) at Yellow Kagaz Business Consultants Pvt. Ltd. He has completed his B.A., LL.B. (Hons.) from National Law University, Ranchi in the year 2018 and is representing Real Estate Promoters at various litigation forums. He has experience in representing more than 1000 home buyers at the Real Estate Regulatory Authorities (RERA) and other forums. He is also working as an independent counsel for Ansal Housing Group, Meerut Development Authority and many others.
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSfGHCA4ihI04XezL2WSSvlnP1ivrQyJXCiqxEb8_9nLQ-0zHg/viewform
Deadline:
The last date for registration is 24th July, 2020.
Contact:
Mr. Sanidhya Kulshreshtha
Phone: +91-9568732332
Email: consumer.assisto@gmail.com
Website: http://consumerassisto.com
Download Poster