Journal of Legal Studies and Research (Volume 6, Issue 4): Call for Papers

Journal of Legal Studies and Research (JLSR) is delighted to announce the call for papers for its Volume 6 Issue 4, which will focus on contemporary issues of law in the field of Contemporary Law (National & International).

Categories:
Submission are invited in form of:

• Articles
• Research Work/ Academic Projects
• Case Comments/ Case Analysis
• Case Review
• Book Review
• Translations
• Essay
• Short Notes
• Critiques

Submission Guidelines:

• Authors should not mention their name or any kind of identification mark in the manuscript. Any manuscript found to have any details of authors shall be rejected upfront.
• Article shall be of 2500-10000 words, book reviews: 1000-1500 words, short comment: 1000-1500 words.
• All submissions have to be made in MS Word format with Font size 12 and 1.5 line space.
• Co-authorship is allowed to a maximum of 5 Authors. 5 separate certificates will be provided to each author.
• The piece should not be overly technical, but practical and engaging.
• Papers must be written solely by the candidate, in English, and may not have been submitted for publication elsewhere.
• All the claims of the authors, in the body of the manuscript, are expected to be backed by reasons along with proper citations [any uniform citation will do] and shall not be merely an assertion.
• Submission should also mandatorily include the author's view, in the conclusion, taking into considerations the aspects/contentions discussed throughout the manuscript.
• Plagiarism is strictly prohibited and shall lead to immediate rejection.

Publication Fees:
The author/s are expected to deposit publication fee, once the research paper is accepted for publication. The mode of payment will be intimated to the Author/s via email.

Important Dates:

Contact:
Phone: +91-9510696182
Website: www.thelawbrigade.com

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